High CourtsSingle Bench(2018) 10 DEL CK 0358

Prem Chand vs Shamim Husain & Ors

Delhi High Court · Decided on 11 October 2018

HON’BLE JUDGES
Sunil Gaur, J
RESULT
Disposed Off
CASE NUMBER
Mac.App. 1003 Of 2017, 45 Of 2018, Cms 1126-27 Of 2018

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Not yet generated for this judgment

Judgment

22 paragraphs · 72 words

Compensation for Medical expenses,

Compensation for pain & suffering,"`35,000/

Compensation for special diet, conveyance

and attendance charges","`15,000/-

Loss of future earning capacity/future

income","`5,15,549/-

Compensa(cid:36)on for loss of ameni(cid:36)es and

enjoyment of life","`15,000/-

Compensation for disfigurement,"`10,000

Loss of income during treatment,"₹28,080/-

Total,"`7,90,629/-

Medical Expenses,"Rs.1,72,000/-

Pain & Suffering,"Rs.35,000/-

Special Diet, ConveyanceÂ

and

Attendant Charges","Rs.15,000/-

Loss of earning capacity.,"Rs.8,76,815/-

Loss of Amenities and enjoyment

of life.","Rs.15,000/-

Compensation for disfigurement,"Rs.10,000

Loss of income during treatment,"Rs.34,112/-

Total,"Rs.11,57,927/-