AI Structured Summary
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Judgment
17 paragraphs · 68 words
Attendant charges,"Rs. 20,000/-
Future loss of income,"Rs. 6,00,535/-
Medical Bills,"Rs. 95,901/-
Loss of wages,"Rs. 25,664/-
Conveyance and special diet,"Rs. 30,000/-
Pain and suffering,"Rs. 50,000/-
Loss of Amenities and enjoyment of life,"Rs. 50,000/-
Total,"Rs. 50,000/-
Loss of earning capacity,"Rs. 19,01,128/-
Pain and sufferings,"Rs. 1,00,000/-
Medical Bills,"Rs. 95,901/-
Loss of amenities and enjoyment
of life","Rs. 75,000/-
Conveyance and Special diet,"Rs. 30,000/-
Loss of wages,"Rs. 25,664/-
Attendant charges,"Rs. 20,000/-
Total,"Rs. 22,47,693/-