High CourtsSingle Bench(2010) 09 KL CK 0415

Nitin Jose and Others vs The Mahatma Gandhi University and The Controller of Examinations

High Court Of Kerala · Decided on 20 September 2010

HON’BLE JUDGES
T.R. Ramachandran Nair, J
CASE NUMBER
Writ Petition (C) No. 28928 of 2010 (M)

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Judgment

4 paragraphs · 207 words

T.R. Ramachandran Nair, J.—The petitioners had undergone B.Tech (Mechanical Engineering) Degree from the M.G. University during the year 2006-2010. All the petitioners failed in a single paper of their 8th Semester Examination, the details of which are stated in para 1 of the writ petition. The petitioners have applied for revaluation of the papers in which they have failed. Ext.P1 series are the copies of applications and Ext.P2 series are the copies of chalan receipts. The main prayer in the writ petition is for a direction to the University to complete the revaluation and publish the result of the subjects for which Ext.P1 series applications are filed, within a time frame.

2.

Heard learned Standing Counsel for the University. It is submitted that sufficient time may be granted to complete the revaluation and inform the result to the petitioners.

3.

There will be a direction to the University to complete the revaluation and inform the result to the petitioners within a period of eight weeks from the date of receipt of a copy of this judgment, if the applications and the payment of fee are in order and if the petitioners have complied with all other formalities.

The writ petition is disposed of as above. No costs.