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Judgment
5 paragraphs · 108 words
Ahanthem Bimol Singh, J
Heard Mr. H. S Paonam, learned senior counsel assisted by Mr. S. Gunabanta, learned counsel appearing for the applicant. Also heard Mr. S. Nepolean, learned GA, Mr. S. Biswajit, I. Denning, Mr. M. Rendy, Mr. L. Raju, Mr. Rajit Thokchom, Mr. Thangthiankam and Ms. L. Bandana, learned counsel appearing for the respondents.
The present application has been filed for early hearing of the connected writ petitions.
After hearing the submissions advanced by the learned counsel for the parties, the present applications are allowed. Registry is directed to list the connected writ petitions for final hearing on 23rd January, 2023.
Misc cases stand disposed of.