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Judgment
6 paragraphs · 105 wordsAhanthem Bimol Singh, J
Heard Ms. Rinika Maibam, learned counsel appearing for the applicant and Mr. Th. Vashum, learned GA appearing for the respondents.
The present application has been filed with a prayer for preponing the date of hearing of the connected writ petition which was fixed on 27-05-2025.
Both the counsel appearing for the parties submitted that the present writ petition can be taken up for hearing in the first week of May.
In view of the submission made above, registry is directed to list the connected WP(C) No. 310 of 2022 on 07-05-2025.
With the aforesaid direction, the present application is disposed of.