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Judgment
Ahanthem Bimol Singh, J
Heard Mr. N. Ibotombi, learned senior counsel assisted by Mrs. N. Savitri, learned counsel appearing for the petitioners; Mr. RS Reisang, learned senior counsel assisted by Ms. Sirawon, learned counsel appearing for the MPSC and Mr. A. Vashum, learned GA for the official respondents. None appeared for the private respondents in WP(C) No. 45 of 2022.
As prayed for by the learned GA, list these cases again on 03-05-2023.
The learned GA submitted that the respondents will not file separate counter affidavit in WP(C)No. 45 of 2022. At the time of hearing of these writ petitions, respondents will rely on the earlier counter affidavits filed in the connected writ petitions.