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Judgment
4 paragraphs · 113 words
Bhaskar Raj Pradhan, J
1.
This matter has been listed on several occasions. Respondent nos. 1 to 8 have not been appearing before this Court. Order dated 4. 08.2023 reflects that respondent nos. 1 to 8 although served however, remained absent.
2.
Notices were re-issued through Court process server on 8. 11.2023. The report of the Registry reflects that the process server has duly served the respondent nos. 1 to 8 and office copies of the notices containing endorsements of the respondent nos. 1 to 8 procured. However, the respondent nos. 1 to 8 have chosen not to appear or represented in this proceeding.
3.
List this matter for final hearing on 01.03.2024.