AI Structured Summary
Not yet generated for this judgment
Judgment
This petition has been filed for the recovery of Rs.1,46,74,402/- from the respondent.
We have also issued a notice to the respondent, but they have not appeared.
We hereby issue Bailable Warrant upon Mr. Shiv Prakash Mathur, Director, Mr. Kamal Mehta, Director, Ms. Sarita Mehta, Director and Ms. Sonali Mehta, Director of the respondent company in the sum of Rs. 1 Lakh each. Dasti/Direct service upto Head of aforesaid Police Station(s). The details furnished by the petitioner are as under:
Persons upon whom bailable warrant is to be issued:
Mr. Shiv Prakash Mathur, Director
Mr. Kamal Mehta, Director
Ms. Sarita Mehta, Director and
Ms. Sonali Mehta, Director of the respondent company
Registered Address of the Directors of the respondent company
209, Galaxy Star, Central Spine, Vidhydhra Nagar, Jaipur RJ 302023 IN
Name of the concerned Police Station
Vidhyadhar Nagar Police Station
Near HP Centre Petrol Pump
Sector 2, Sector 6, Vidhyadhar Nagar,
Jaipur, Rajasthan 302023.
The Head of aforesaid Police Station will serve the Bailable Warrant upon the aforesaid person(s) of the respondent and after completing the formalities of grant of Bail and after taking his signatures, the paper will be returned to this Tribunal immediately.
This matter is, therefore, adjourned to 2.3.2023.