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Judgment
4 paragraphs · 90 wordsH. S. Thangkhiew, J
Mrs. T. Yangi. B, learned AAG assisted by other learned Government Advocates in the connected matters submits that affidavit will be filed in the course of the day.
However, Mr. Philemon Nongbri, learned counsel for the petitioner submits that with the issuance of notification dated 9th July, 2025, the matter perhaps can be resolved and disposed of on the next date. He prays for and is allowed to prepare a chart to assist the Court on the next date.
List this matter on 11th September, 2025.