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Judgment
5 paragraphs · 113 wordsThese matters were listed today for framing of issues.  Mohd. Arif, appearing for R-1 in B.P. No. 239-242/2019 informs that the main counsel
Mr. Mayank Kshirsagar is sick and is unable to appear in the proceedings due to Covid 19 and thus a prayer was made for adjournment. Mr. Nasir
Husain, appearing for the petitioner also seeks time for filing draft issues in the matter.    Petitioner may file its draft issues through e-email in
two weeks time after serving a copy on the other side.  R-1 may file their draft issues in two weeks thereafter.   List the matters on 20th
May, 2021 for framing of issues.