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Judgment
4 paragraphs · 86 wordsAhanthem Bimol Singh, J
Heard Mr. Ph. Satyajit Singh, learned counsel appearing for the petitioner, Mr. Brojendro, learned counsel appearing for the respondent No. 1.
It has been submitted that counter affidavit on behalf of the respondent No. 1 has been filed and that the counsel for the petitioner prayed for some time for filing affidavit with regard to service of notice upon the respondents No. 2 & 3.
As prayed for by the learned counsel appearing for the petitioner, list this case again on 16.05.2022.