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Judgment
4 paragraphs · 88 wordsAhanthem Bimol Singh, J
Mr. Boboy Potsangbam, learned CGSC made a prayer on behalf of the learned ASG appearing for the respondent No. 1 for taking up this matter after two weeks on the ground that the learned ASG is out of station.
Mr. L. Jeson, learned counsel appearing for the petitioner and Mr. Leo Rommel, learned counsel appearing for the respondent have no objection.
As prayed for, list this case again on 20.09.2022. In the meantime, parties are at liberty to exchange their affidavit, if so advised.