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Th. Ibochouba Singh Died & Represented By His LRs vs A. O. Radhamani Devi & 3 ors.

Manipur High Court · Decided on 16 January 2025 · Citation: (2025) 01 MAN CK 1644

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Second Appeal From Judgement Decree No. 4 Of 2017
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Judgment

5 paragraphs · 77 words

Ahanthem Bimol Singh, J

Mr. Bikash Sharma, learned counsel, appeared for the appellant; and Mr. Anthony, learned counsel, appeared for the respondents.

Both the counsel appearing for the parties, pray for referring this matter to the Mediation Center at Lamphelpat for resolving the dispute amicably.

In view of the submission made above, Registry is directed to refer this matter for mediation.

Both the counsel appearing for the parties are directed to appear before the Mediator on 17.02.2025.