U.P. State Road Transport Corporation @APPELLANT@Hash Master Sachin Chauhan (Minor)

1.,Compensation towards pain and suffering,"Rs.

1,00,000/-

2.,Loss of amenities and enjoyment,"Rs.

1,00,000/-

3.,Compensation towards disfiguration,"Rs.

1,00,000/-

4.,Loss of earning capacity due to injuries,"Rs.

 2,07,675/-

5.,Compensation towards loss of marriage prospects,"Rs.

1,00,000/-

6.,Compensation towards loss of studies for 3Â months,"Rs. 15,000/-

7.,Expenses towards medical bills,"Rs. 9,444/-

8.,Compensation towards conveyance and special diet (without bills),"Rs. 15,000/-

Â,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â

Total","Rs.

6,47,119/-

(rounded

off to

Rs.

6,47,120/- )