AI Structured Summary
Not yet generated for this judgment
Judgment
1.,Compensation for Medical expenses,"Rs.11,000/-
2.,Compensation for pain & suffering,"Rs.30,000/-
3.,"Compensation for special diet, attendant & Conveyance charges","Rs.30,000/-
4.,Loss of future earning capacity/ future income,"Rs.11,66,400/-
5.,Compensation for loss of amenities and enjoyment of life,"Rs.15,000/-
6.,Compensation for disfigurement,"Rs.25,000/-
7.,Loss of income during treatment,"Rs.48,000
8.,Future medical expenses,"Rs.1,00,000/-
,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","Rs.14,25,400/-
1.,Compensation for Medical expenses,"Rs.11,000/-
2.,Compensation for pain & suffering,"Rs.2,00,000/-
3.,"Compensation for special diet, attendant & Conveyance charges","Rs.50,000/-
4.,Loss of earning capacity,"Rs.7,77,600/-
5.,Compensation for loss of amenities and enjoyment of life,"Rs.2,00,000/-
6.,Compensation for disfigurement,"Rs.1,50,000/-
7.,Loss of income during treatment,"Rs.48,000
,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","Rs.14,36,600/-