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Judgment
13 paragraphs · 57 words
Sl. No.,Head,Amount in (Rs.)
1.,Compensation towards pain and suffering,"70,000/-
2.,Loss of amenities,"50,000/-
3.,Disfigurement and loss of expectation of life,"60,000/-
4.,Loss of income during treatment,"18,000/-
5.,Loss of earning capacity due to disability,"1,76,400/-
6.,Attendant charges for four months,"16,000/-
7.,Expenses towards unpaid medical bills,"2,55,869/-
8.,Expenses towards physiotherapy,"10,000/-
9.,Expenses towards artificial limb,"17,000/-
10.,"Compensation towards conveyance and special diet
(without bills)","10,000/-
,Total,"6,83,269/-