AI Structured Summary
Not yet generated for this judgment
Judgment
15 paragraphs · 108 words
1.,Towards medical expenses,"Rs.5,598/-
2.,Towards three months salary,"Rs.15,834/-
3.,Towards future loss of income,"Rs.65,865/-
4.,Towards better diet,"Rs.10,000/-
5.,Towards conveyance,"Rs.10,000/-
6.,Towards attendantÂ,"Rs.10,000/-
7.,Towards pain and suffering,"Rs.25,000/-
,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","Rs.1,42,297/-
5.,Conveyance,"Rs.20,000/-
6.,Attendant chargesÂ,"Rs.20,000/-
7.,Pain and suffering,"Rs.40,000/-
8.,Loss of amenities of life,"Rs.20,000/-
,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","Rs.2,21,604/-