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Judgment
4 paragraphs · 98 wordsAhanthem Bimol Singh, J
Mr. Albert Keisham, learned counsel appeared for the appellants; Mr. N. Suresh, learned counsel and Mr. Shyam Sharma, learned GA appeared for the respondents.
It has been submitted at the bar that additional paper book has not been prepared due to non-availability of the Trial Court record. The learned counsel, accordingly, prays for taking up this matter after four weeks.
As prayed for, list this case again on 03-03-2025. In the meantime, registry is directed to complete the preparation of the additional paper book in terms of the earlier order passed by this court.