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Sreerag K.D. & Anr. Vs State By Bellanduru Police & Anr.

Karnataka High Court · (2026) 08 KAR CK 2102

Code of Civil Procedure, 1908-Order 39 Rule 1, Section 151Bharatiya Nyaya Sanhita, 2023-Sections 308(2), 351(1), 351(4), 352, 351(2), 351(3), 46, 62, 61, 248, 318, 125(2), 132, 221, 329(3), 324(4), 296(b), 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 528