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High Courts06 Aug 2026Dismissed

Prafulbhai Jagdishnarayan Agrawal Vs Govindbhai Ambaram Patel & Ors.

Gujarat High Court · (2026) 08 GUJ CK 1839

Code of Civil Procedure, 1908-Order VII Rule 11(a), VII Rule 11(d), Section 96, VII Rule 11, VII Rule 14(1), 7 Rule 14, VII Rule 14, VII Rule 11 (a), VII Rule 11 (d)Bombay Tenancy and Agricultural Lands Act, 1948-Section 43, 17B, 32, 32F, 32-I, 32U, 43-1D, 88E, 32P, 64, 43(1), 43(1A), 43(1AA), 43(1B), 65B, 43(1C), 43(2), 32-R, 32B, 84C, 63, 32I, 32ORegistration Act
High Courts06 Aug 2026Disposed Of

Axis Bank & Ors. Vs Brajakishore Mishra

Orissa High Court · (2026) 08 OHC CK 1534

Constitution of India-Article 227, 14, 16Code of Civil Procedure, 1908-Order XXXIX Rules 1, 2 & 3, XXXIX Rules 1 & 2, XXXIX Rule 3, 43 Rule 1, proviso to Order XXXIX Rule 3, 7 Rule 11(a), XXXIX Rule 4, XXXIX Rule 1 and 2Specific Relief Act, 1963-Section 14(1), 41(e)