High Courts06 Aug 2026Allowed
Mahendra Paswan Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 2375
Code of Criminal Procedure-Section 374(2), 313Indian Penal Code-Sections 324, 307/34Arms Act-27
JUDGMENT DATABASE
Search 12,21,714 Indian judgments.
12,21,714 judgments in All Courts · page 406 of 61,086
High Courts06 Aug 2026Disposed of
Kailash Prasad Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2376
Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 32 (vii)
High Courts06 Aug 2026Dismissed
Ashish Anand Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2377
Bihar Contractor Registration Rules, 2013Constitution of India-Article 226
High Courts06 Aug 2026Disposed of
Uday Kumar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2378
High Courts06 Aug 2026Allowed
Sujita Kumari @ Sujita Devi Vs The State of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2379
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483(3)Indian Penal Code-Sections 498-A, 307, 313, 376, 511, 504 and 506Dowry Prohibition Act, 1961-Sections 3 and 4
High Courts06 Aug 2026Dismissed
Ranjana Singh Vs Indian Oil Corporation Limited & Ors.
Patna High Court · (2026) 08 PAT CK 2380
Constitution of India-Article 226, 12
High Courts06 Aug 2026Disposed of
Vijay Prasad Vs United Commercial Bank Of India & Ors.
Patna High Court · (2026) 08 PAT CK 2381
SARFAESI Act, 2002Security Interest (Enforcement) Rules, 2002-Rule 9(4), 9(3), 9(5)Constitution of India-Article 226
High Courts06 Aug 2026Disposed of
Kumari Rinki Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2382
Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 5, Clause-9 (viii)Limitation Act-Section 5
High Courts06 Aug 2026Allowed
Shashi Bhushan Verma Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2383
Indian Penal Code-Sections 166, 167, 21Societies Registration Act
High Courts06 Aug 2026Disposed of
Rajesh Kumar & Ors. Vs The Bihar State Power Holding Company Limited & Ors.
Patna High Court · (2026) 08 PAT CK 2384
Indian Electricity Supply Act, 2003-Section 43Bihar Electricity Supply Code, 2007-Clause 4.13(B)
High Courts06 Aug 2026Allowed
Ajay Kumar Singh @ Ajay Singh Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2385
Indian Penal Code-sections 406, 420, 323, 387 and 120 (B)
High Courts06 Aug 2026Disposed of
Awadhesh Kumar Singh @ Avdhesh Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2386
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005-Rule 23, 25
High Courts06 Aug 2026Allowed
Gunjan Kumar Lal Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2387
Indian Penal Code-Sections 506, 504, 323, 354, 406, 384, 376, 447 and 420, 354/34
High Courts06 Aug 2026Dismissed
Reena Kumari @ Rina Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2388
High Courts06 Aug 2026Allowed
Amlendu Kumar Singh Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2389
Indian Penal Code-Sections 420, 166APrevention of Corruption Act, 1988-Section 7A
High Courts06 Aug 2026Disposed of
Pramod Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2390
High Courts06 Aug 2026Allowed
Rajaram Mishra & Anr. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2392
Indian Penal Code-Sections 498-A, 379, 506, read with 34, 498ADowry Prohibition Act-Sections 3, 4Code of Criminal Procedure-Section 482, 156(1), 155(2)
High Courts06 Aug 2026Disposed of
Aditya Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2393
Constitution of India-Article 226SARFAESI ACT
High Courts06 Aug 2026Dismissed
Sanjay Kumar Gwalia Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 2394
Bihar C.C.A. Rule, 2005-Rules 14(vi)Constitution of India-Article 142Contempt of Courts Act, 1971-Section 12(1)
High Courts06 Aug 2026Allowed
Sk. Yakub & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 2395
I.P.C.-sections 147, 149, 436, 307, 427/34Code of Criminal Procedure-Section 190