High Courts05 Aug 2026Disposed Of
M. Veeraswamy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5904
Constitution of India-Article 226CPC-Section 151
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12,20,891 judgments in All Courts · page 408 of 61,045
High Courts05 Aug 2026Disposed Of
Ambati Venukumar Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5905
Constitution of India-Article 226CPC-Section 151
High Courts05 Aug 2026Disposed Of
Md. Arbaz Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5906
Constitution of India-Article 226, 14, 19, 21CPC-Section 151Essential Commodities Act, 1955-Section 7 (1), 6-A
High Courts05 Aug 2026Disposed Of
Nithya Enterprises Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5907
Constitution of India-Article 226, 19(1)(g)Bharatiya Nyaya Sanhita-Section 318(4)Essential Commodities Act, 1955-Section 7(1), 6(b)
High Courts05 Aug 2026Disposed Of
Smt. Ramuloni Muthyalu Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5908
Constitution of India-Article 226
High Courts05 Aug 2026Disposed Of
M/s. Kuanar Jagannath Vs Union Of India & Ors.
Telangana High Court · (2026) 08 TEL CK 5909
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 74(9), 107CPC-Section 151
High Courts05 Aug 2026Disposed Of
Mohd Muzaffer Uddin Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5910
Hyderabad Municipal Corporation Act, 1955-Sections 455A, 455AAConstitution of India-Articles 226, 14, 21CPC-Section 151
High Courts05 Aug 2026Disposed Of
K. Raghuramaiah Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5911
Constitution of India-Article 226, 14, 21 and 300-A
High Courts05 Aug 2026Allowed
The Income Tax Officer & Ors. Vs Smt. Vara Lakshmi Koppula
Telangana High Court · (2026) 08 TEL CK 5912
Income Tax Act-Section 147-ACPC-Section 151
High Courts05 Aug 2026Disposed Of
Mohammed Mujeeb Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5913
Constitution of India-Article 226, 14, 19, 21 and 300-AGreater Hyderabad Municipal Corporation Act 1955-Sections 455-A and 455-AACPC-Section 151
High Courts05 Aug 2026Disposed Of
Sri Bhukya Hari Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5159
Constitution of India-Article 226, 14 and 21CPC-Section 151
High Courts05 Aug 2026Disposed Of
G. Gopal Reddy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5167
Constitution of India-Article 226, 14, 300-ACPC-Section 151(Telangana Area) Tenancy Act, 1950-Section 47
High Courts05 Aug 2026Disposed Of
Pasham Thirupathi Reddy Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 08 TEL CK 5169
Bharatiya Nyaya Sanhita, 2023-Sections 324(4), 329(3)BNSS-Section 528
High Courts05 Aug 2026Disposed Of
Shoeb Mohammed Yousuf Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5170
Constitution of India-Article 226, 14 and 21Arms Act, 1959Arms Rules, 2016
High Courts05 Aug 2026Disposed Of
B. Venkateshwarlu Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 08 TEL CK 5174
Constitution of India-Article 226, 14, 21, 300-A
High Courts05 Aug 2026
Pandula Mounika Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5914
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Section 108, 3(5)
High Courts05 Aug 2026
K.Veeresham & Ors. Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5915
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 35(3), 482(2)Bharatiya Nyaya Sanhita, 2023-Section 137(2), 118(1), 3(5), 137, 140(4), 118(2)
High Courts05 Aug 2026
Kartheek Kiran Kashyapa Dhupati Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5916
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Sections 69, 127(4), 351(2)
High Courts05 Aug 2026
Shaik Fathima & Anr. Vs State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5917
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Bharatiya Nyaya Sanhita, 2023-Section 109 read with 3(5), 189
High Courts05 Aug 2026
Pendem Srikanth Vs The State Of Telangana
Telangana High Court · (2026) 08 TEL CK 5918
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 108, 62, 85, 296(b), 3(5)