High Courts29 Apr 1910
Babu Bishambhar Nath Vs Goddar
Allahabad High Court · 6 Ind. Cas. 789
Penal Code, 1860 (IPC) — Section 406
JUDGMENT DATABASE
Search 11,96,022 Indian judgments.
11,96,022 judgments in All Courts · page 58,986 of 59,802
High Courts29 Apr 1910
Erattakolam Melvittil Karnavan and Another Vs K.P. Suppan Menon
Madras High Court · 7 Ind. Cas. 67
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts29 Apr 1910
Sudailamuthu Pillay Vs Muthusawmi Pillay and Others
Madras High Court · 7 Ind. Cas. 49
High Courts28 Apr 1910Allowed
Jagannath Vs Mohiuddin Mirza
Calcutta High Court · (1910) ILR (Cal) 747
Bengal Patni Taluks Regulation, 1819 — Section 17Bengal Tenancy Act, 1885 — Section 65
High Courts28 Apr 1910
Jogonath and Others Vs Syed Mohi-ud-din Mirza and Others
Calcutta High Court · 6 Ind. Cas. 371
High Courts28 Apr 1910
Grihi Nath Chowdhury Vs Baij Nath Ram Marwari and Another
Calcutta High Court · 6 Ind. Cas. 412
High Courts28 Apr 1910Allowed
Rusi Mendli Vs Sundar Mendli
Calcutta High Court · (1910) ILR (Cal) 703
High Courts28 Apr 1910
Hara Chandra Bairagi and Others Vs Bepin Behary Das
Calcutta High Court · 6 Ind. Cas. 860
High Courts28 Apr 1910
Palakal Raman Menon and Another Vs Valia Chembashith Imoth Karnavan and Manager, Krishna Nambudripad
Madras High Court · 6 Ind. Cas. 889(1)
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5, 6
High Courts28 Apr 1910
Kozhikot Pudiya Kovilagath Sreemana, a Vikraman alias Cheriya Rajah Avergal Vs Chundayil Modathil Ananta Patter and Others
Madras High Court · (1911) ILR (Mad) 61
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts28 Apr 1910
Koshikot Pudiya Kovilagath Sreeman Vikraman alias Cheriya Rajah Avergal Vs Chundayil Madattil Ananta Pattar and Others
Madras High Court · (1910) 20 MLJ 849
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts27 Apr 1910
Munisami Chetti Vs Marthammal and Another
Madras High Court · (1911) ILR (Mad) 211
Probate and Administration Act, 1881 — Section 88
High Courts27 Apr 1910
Rai Kishori Ghose Vs Kumudini Kanta Ghose
Calcutta High Court · 14 Ind. Cas. 377
High Courts27 Apr 1910Allowed
Sri Raja Parthasarathi Appa Row Savai Row Bahadur Vs Chevendra Venkata Narasayya
Bombay High Court · (1910) 12 BOMLR 648
Privy Council27 Apr 1910
Raja Parthasarathi Appa Row Savaiaswa Row Bahadur, Zemindar Garu Vs Chevendra Venkata Narasayya and others
Privy Council · (1910) 37 IndApp 110
High Courts27 Apr 1910
K.V. Kunhiraman Menon and Others Vs Aruthalatkutti and Others
Madras High Court · 7 Ind. Cas. 173
Transfer of Property Act, 1882 — Section 68, 68(c)
High Courts27 Apr 1910
Palla Maruthi Vs Sagiraju Bangarraju and Others
Madras High Court · 6 Ind. Cas. 889
High Courts27 Apr 1910
Sappa Krishna Patrudu and Others Vs Thelli Mukunda Sahu
Madras High Court · 6 Ind. Cas. 586
High Courts27 Apr 1910
Nachiappa Chettiar Vs Chinnayasami Naicker
Madras High Court · (1906) ILR (Mad) 453