High Courts07 Jul 1916Dismissed
Kundan Singh and Others Vs Surja Kunwar and Others
Allahabad High Court · (1917) ILR (All) 67
JUDGMENT DATABASE
Search 12,05,787 Indian judgments.
12,05,787 judgments in All Courts · page 58,988 of 60,290
High Courts07 Jul 1916
Kundan Singh and Others Vs Musammat Surja Kuar and Others
Allahabad High Court · AIR 1917 All 178 : 37 Ind. Cas. 100
High Courts06 Jul 1916Dismissed
Musammat Sarswati Kunwar Vs Dr. Badri Prasad and Others
Allahabad High Court · 36 Ind. Cas. 31
Contract Act, 1872 — Section 151, 154
High Courts04 Jul 1916
Lochan Bhinmali and Others Vs Adhar Chandra Mahanta
Calcutta High Court · 35 Ind. Cas. 630
High Courts04 Jul 1916
The Secretary of State for India in Council Vs Gobinda Prasad Barik and Others
Calcutta High Court · 39 Ind. Cas. 934
Bengal Tenancy Act, 1885 — Section 5(1)
High Courts04 Jul 1916
In Re: Babu Rasik Lal and Nag, a Muktear
Calcutta High Court · 38 Ind. Cas. 980
Legal Practitioners Act, 1879 — Section 13, 14
High Courts03 Jul 1916
Upendra Lal Gupta and Others Vs Ataulla and Others
Calcutta High Court · 36 Ind. Cas. 404
High Courts03 Jul 1916
Fani Bhusan Sarkar Vs Pulin Chandra Mandal and Others
Calcutta High Court · 35 Ind. Cas. 838
High Courts03 Jul 1916
Anadi Krishna Dutta and Others Vs Priya Sankar Majumdar and Others
Calcutta High Court · 36 Ind. Cas. 375
High Courts03 Jul 1916
Carolina Dos Santos Vs Dominic Joseph Pinto
Bombay High Court · AIR 1916 Bom 167 : (1916) 18 BOMLR 715 : 36 Ind. Cas. 227
Succession Act, 1925 — Section 10
High Courts03 Jul 1916Allowed
Bhirgee Nath Chaube and Another Vs Narsingh Tewari and Another
Allahabad High Court · AIR 1917 All 479 : 35 Ind. Cas. 475
High Courts03 Jul 1916Disposed Of
Bhirgu Nath Chaube and Another Vs Narbingh Tiwari and Another
Allahabad High Court · (1917) ILR (All) 61
High Courts01 Jul 1916Dismissed
The Collector of Jaunpur Vs Champa Lal
Allahabad High Court · 36 Ind. Cas. 901
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts01 Jul 1916Dismissed
Noor Mahommed and Others Vs Emperor
Allahabad High Court · 35 Ind. Cas. 172
Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts30 Jun 1916
Ram Chandra Misra and Others Vs Ganesh Chandra Gangopadhya and Others
Calcutta High Court · 39 Ind. Cas. 78
Contract Act, 1872 — Section 20Specific Relief Act, 1877 — Section 36
High Courts30 Jun 1916
Madhu Sudan Pal Vs Parbati Sundari Dasya and Others
Calcutta High Court · 35 Ind. Cas. 643
Provincial Insolvency Act, 1920 — Section 34(3), 46
High Courts30 Jun 1916
Gopal Chandra Banerjee and Others Vs Mohammad Soleman Mullick
Calcutta High Court · 43 Ind. Cas. 856