High Courts19 Jan 1910Disposed Of
Samodh Dhar Dube and Another Vs Bhuladhar Dube and Another
Allahabad High Court · 5 Ind. Cas. 284
Civil Procedure Code, 1908 (CPC) — Section 108
JUDGMENT DATABASE
Search 11,95,391 Indian judgments.
11,95,391 judgments in All Courts · page 58,989 of 59,770
High Courts19 Jan 1910Dismissed
Salig Ram Mahajan and Another Vs Narain Das and Another
Allahabad High Court · 5 Ind. Cas. 263
High Courts19 Jan 1910
P. Chengalvaraya Mudaly Vs The Official Assignee of Madras and Others
Madras High Court · (1910) ILR (Mad) 467 : 5 Ind. Cas. 379
High Courts19 Jan 1910
The Sessions Judge Vs Sundra Singh
Madras High Court · (1911) 21 MLJ 441
Criminal Procedure Code, 1898 (CrPC) — Section 180Penal Code, 1860 (IPC) — Section 412
High Courts18 Jan 1910
Alapati Ammanna and Another Vs Narayanasamy Naidu Garu, Receiver Nidadavole Estate of Nellore
Madras High Court · 6 Ind. Cas. 720(1)
High Courts18 Jan 1910
Enamuddin Jamadar Vs Abdul Jabbar Duftri
Calcutta High Court · 5 Ind. Cas. 489
High Courts18 Jan 1910
Bhabanath Chakravarti and Others Vs Peary Sarma and Others
Calcutta High Court · 6 Ind. Cas. 544
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(2)
High Courts18 Jan 1910
Mahammad Zeaulla Miah and Others Vs Sukliannessa Bibi and Others
Calcutta High Court · 5 Ind. Cas. 352
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts18 Jan 1910
Nando Lal Neogy Vs Bejoy Chandra Chatterjee, Overseer Garalia Municipality
Calcutta High Court · 46 Ind. Cas. 518
Bengal Municipal Act, 1932 — Section 217
High Courts18 Jan 1910
Shaikh Hazir Ali and Others Vs Emperor
Calcutta High Court · 5 Ind. Cas. 315
Evidence Act, 1872 — Section 167, 25Penal Code, 1860 (IPC) — Section 148, 149, 325
High Courts18 Jan 1910
The Collector of Shahjahnpur as Manager of the Court of Wards of the Estate of Kuar Budhpal Singh Vs Lala Kunj Behari Lal
Allahabad High Court · 5 Ind. Cas. 210(1)
High Courts18 Jan 1910
Pidda Enumundugaru alias Arulu Ramudu Vs Emperor
Madras High Court · 5 Ind. Cas. 797(1)
High Courts18 Jan 1910
Srinivasiengar Vs Kanthimathi Ammal and Others
Madras High Court · (1910) ILR (Mad) 465 : 5 Ind. Cas. 917
High Courts18 Jan 1910
Velammal and Another Vs Vavammal and Others
Madras High Court · (1910) 20 MLJ 349
Specific Relief Act, 1877 — Section 42
High Courts17 Jan 1910
Ramasamy Pillai Vs Muthoo Chetty and Others
Madras High Court · 5 Ind. Cas. 834
High Courts17 Jan 1910
Promotha Nath Mitra Vs Rakhal Das Addy and Another
Calcutta High Court · 6 Ind. Cas. 546
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(8)Land Acquisition Act, 1894 — Section 53
High Courts17 Jan 1910
Basangouda Hanmantgouda Vs Churchigikigouda Yogangouda
Bombay High Court · (1910) 12 BOMLR 223
High Courts17 Jan 1910Allowed
Nandlal Thakersey Vs The Bank of Bombay
Bombay High Court · (1910) 12 BOMLR 316
Contract Act, 1872 — Section 178
High Courts17 Jan 1910Dismissed
Jugdip Narain Singh Vs Jokhan Ahir and Others
Allahabad High Court · 5 Ind. Cas. 256