JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 58,990 of 59,620
High Courts06 Apr 1907Disposed Of
Baldeo Parshad Vs Uman Shankar and Others
Allahabad High Court · 4 Ind. Cas. 810
Transfer of Property Act, 1882 — Section 101
High Courts05 Apr 1907
Haji Umarani Kachi Vs Ganeshbhat Purshottambhat
Bombay High Court · (1907) 9 BOMLR 1101
Easements Act, 1882 — Section 15, 47
High Courts05 Apr 1907Dismissed
Nur Muhammad and Another Vs Sheo Narain
Allahabad High Court · (1907) ILR (All) 463
High Courts04 Apr 1907
Kishun Pershad Chowdhry Vs Tipan Pershad Singh
Calcutta High Court · (1907) ILR (Cal) 735
High Courts03 Apr 1907
Sewdutt Roy Maskara Vs Nahapiet
Calcutta High Court · (1907) ILR (Cal) 628
Contract Act, 1872 — Section 236
High Courts03 Apr 1907
Hakim Lal Vs Mooshahar Sahu
Calcutta High Court · (1907) ILR (Cal) 999
Transfer of Property Act, 1882 — Section 53
High Courts03 Apr 1907Dismissed
Ganesh Prasad and Another Vs Ram Shankar Lal and Baldeo Das and Others
Allahabad High Court · (1907) ILR (All) 451
High Courts02 Apr 1907
Nagardas Vutsraj Vs Anandrao Bhai
Bombay High Court · (1907) 9 BOMLR 495
Guardians and Wards Act, 1890 — Section 48, 7Majority Act, 1875 — Section 3
High Courts31 Mar 1907
Sheikh Amir Ali Vs Mathoo Sahoo and Others
Calcutta High Court · (1907) 03 CAL CK 0024
High Courts27 Mar 1907Dismissed
Nabin Chandra Chakrabarti and Others Vs Maharaja Radha Kishore Manikya Bahadur and Others
Calcutta High Court · (1907) 03 CAL CK 0028
High Courts27 Mar 1907
Prabhu Narain Singh Vs Saligram Singh
Calcutta High Court · (1907) ILR (Cal) 576
High Courts27 Mar 1907
Laliteshwar Singh Vs Rameshwar Singh
Calcutta High Court · (1907) ILR (Cal) 619
High Courts Act, 1861 — Section 9Limitation Act, 1908 — Section 14
High Courts27 Mar 1907Allowed
Babu Laliteshwar Singh Vs The Hon''ble Maharaja Sir Rameshwar Singh Bahadur and others
Calcutta High Court · (1907) 03 CAL CK 0003
High Courts27 Mar 1907
Badeshah Mahamadshah Vs Narayan Anant Samant
Bombay High Court · (1907) 9 BOMLR 829
Khoti Settlement Act, 1880 — Section 10
High Courts26 Mar 1907
Banwari Lal and Others Vs Sheo Sankar Misser and Others
Calcutta High Court · 1 Ind. Cas. 670
Court Fees Act, 1870 — Article 17(6), 17(6), 7(1)Limitation Act, 1963 — Article 109, 8
High Courts26 Mar 1907Disposed Of
Hardeo and Another Vs Umrao Singh
Allahabad High Court · (1907) ILR (All) 418