High Courts25 Mar 1907
Bai Chanchal Vs Laxmi Dying and Co. Ltd.
Bombay High Court · (1907) 9 BOMLR 825
Companies Act, 1956 — Section 182
JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 58,991 of 59,620
High Courts25 Mar 1907Dismissed
Ganga Prasad and Another Vs Ganga Bakhsh Singh and Others
Allahabad High Court · (1907) ILR (All) 415
High Courts23 Mar 1907
Abdul Rahman Vs Amir Ali
Calcutta High Court · (1907) ILR (Cal) 612
Limitation Act, 1963 — Section 22
High Courts23 Mar 1907
Amar Chandra Kundu Vs Sebak Chand Chowdhury
Calcutta High Court · (1907) ILR (Cal) 642
High Courts23 Mar 1907
Begu Singh Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 551
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts23 Mar 1907Dismissed
Emperor Vs Kehri and Others
Allahabad High Court · (1907) ILR (All) 434
High Courts23 Mar 1907Disposed Of
Ganesh Prasad and Another Vs Ram Shankar Lal <BR>Ganesh Prasad and Another Vs Baldeo Das and Others
Allahabad High Court · (1907) ILR (All) 385
High Courts22 Mar 1907
In Re: Nirojini Debi
Calcutta High Court · (1907) ILR (Cal) 706
Probate and Administration Act, 1881 — Section 33
High Courts22 Mar 1907
Budhilal Monji Vs Morarji Premji
Bombay High Court · (1907) 03 BOM CK 0011
Succession Act, 1925 — Section 47
High Courts22 Mar 1907Disposed Of
Hasib-Ul-Nissa Vs Ghafur-Ullah Khan
Allahabad High Court · (1907) ILR (All) 382
High Courts21 Mar 1907
Abu Bakar Vs Peary Mohan Mukerjee
Calcutta High Court · (1907) ILR (Cal) 451
Land Acquisition Act, 1894 — Section 18
High Courts21 Mar 1907
Mowji Monji Vs Kuverji Nanaji and Others
Bombay High Court · (1907) ILR (Bom) 516
Civil Procedure Code, 1882 — Section 28
High Courts21 Mar 1907Dismissed
Faiyaz Husain Khan Vs Munshi Prag Narain
Bombay High Court · (1907) 9 BOMLR 656
Transfer of Property Act, 1882 — Section 52
High Courts21 Mar 1907
Mavji Manji Vs Kuverji Narronji
Bombay High Court · (1907) 9 BOMLR 482
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts21 Mar 1907Dismissed
Sadagopa Chariar Vs A. Rama Rao
Bombay High Court · (1907) 9 BOMLR 663
High Courts21 Mar 1907
Nathu Lakshman Vs Vazir Bhau
Bombay High Court · (1907) 9 BOMLR 550
Dekkhan Agriculturists Relief Act, 1879 — Section 15B(1)
High Courts21 Mar 1907
Bai Shri Vaktuba Vs Agarsangji Raisungji
Bombay High Court · (1907) 9 BOMLR 547
Privy Council21 Mar 1907
Sadagopa Chariar Vs A. Rama Rao and others
Privy Council · (1907) 34 IndApp 93
High Courts21 Mar 1907Dismissed
Prag Narain and Others Vs Faiyaz Husain Khan
Allahabad High Court · (1907) 03 AHC CK 0008
High Courts20 Mar 1907
Rebati Mohan Das Vs Ahmed Khan
Calcutta High Court · 1 Ind. Cas. 590
Transfer of Property Act, 1882 — Section 6(a)