High Courts15 Mar 1898
Alagirisami Naickar and Others and Subbayyar Vs Sundareswara Ayyar and Others
Madras High Court · (1898) ILR (Mad) 278
Civil Procedure Code, 1908 (CPC) — Section 13(II)Limitation Act, 1963 — Section 28
JUDGMENT DATABASE
Search 11,88,386 Indian judgments.
11,88,386 judgments in All Courts · page 59,002 of 59,420
High Courts14 Mar 1898
Bunsidhur Singh and Others Vs Harkhoo Singh
Calcutta High Court · (1898) ILR (Cal) 876
Bengal Land Revenue Sales Act, 1859 — Section 33
High Courts14 Mar 1898Dismissed
Tribhuwan Sundar Kuar Vs Sri Narain Singh
Allahabad High Court · (1898) ILR (All) 341
High Courts14 Mar 1898
Subramanyam Chetty and Others Vs Thayaramma
Madras High Court · (1898) 8 MLJ 130
High Courts14 Mar 1898
Venkatasubramaniam Chetti and Others Vs Thayarammah and Another
Madras High Court · (1898) ILR (Mad) 263
High Courts13 Mar 1898
Queen-Empress Vs Subba Naik and Others
Madras High Court · (1898) ILR (Mad) 249
Penal Code, 1860 (IPC) — Section 302, 324
High Courts12 Mar 1898Dismissed
Queen-Empress Vs Ajudhia and Another
Allahabad High Court · (1898) ILR (All) 339
High Courts11 Mar 1898
Girendro Coomar Dutt Vs Kumud Kumari Dasi and Others
Calcutta High Court · (1898) ILR (Cal) 611
High Courts10 Mar 1898
Mohebut Ali Vs Mahomed Faizullah and others
Calcutta High Court · (1898) 03 CAL CK 0021
High Courts10 Mar 1898
Ram Saran Poddar Vs Mahomed Latif and Others
Calcutta High Court · (1898) 03 CAL CK 0014
High Courts10 Mar 1898
Ramasamayyan and Others Vs Virasami Ayyar
Madras High Court · (1898) ILR (Mad) 222
Transfer of Property Act, 1882 — Section 85
High Courts10 Mar 1898
Ramasamaiyan and Others Vs Virasami Aiyar
Madras High Court · (1898) ILR (Mad) 222 : (1898) 8 MLJ 126
Transfer of Property Act, 1882 — Section 85
High Courts10 Mar 1898
Ramasami Aiyar and Another Vs Annasami Aiyar and Others
Madras High Court · (1898) 8 MLJ 124
Specific Relief Act, 1877 — Section 42
High Courts09 Mar 1898
Basaruth Ali Vs Lala Hurro Prosad and Another
Calcutta High Court · (1898) ILR (Cal) 909
Bengal Minors Act, 1858 — Section 18Guardians and Wards Act, 1890 — Section 30
High Courts09 Mar 1898
Naba Chundra Chowdhury Vs Tripura Charan Chowdhury
Calcutta High Court · (1898) 03 CAL CK 0003
High Courts08 Mar 1898
Raja Vellanki Venkata Rama Ran Vs Raja Papamma Rau
Madras High Court · (1898) ILR (Mad) 299
High Courts05 Mar 1898
Rash Mohini Dasi Vs Umesh Chunder Biswas
Calcutta High Court · (1898) ILR (Cal) 824
Privy Council05 Mar 1898
Rash Mohini Dasi Vs Umesh Chunder Biswas
Privy Council · (1898) 25 IndApp 109
Privy Council05 Mar 1898
Raja Inuganti Rajagopa Rao Vs Raja Rao Lakshmi Kantaiyammi
Privy Council · (1898) 25 IndApp 102
Privy Council05 Mar 1898
Raja Vellanki Venkata Rama Row Vs Raja Papamma Row
Privy Council · (1898) 25 IndApp 84