High Courts11 Nov 1897Dismissed
Pokhpal Singh Vs Bishan Singh
Allahabad High Court · (1898) ILR (All) 115
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Privy Council10 Nov 1897
Pertab Bahadur Singh Vs Badlu and others
Privy Council · (1897) 11 PRI CK 0002
High Courts10 Nov 1897Disposed Of
Sri Gopal Vs Pirthi Singh and Others
Allahabad High Court · (1898) ILR (All) 110
High Courts03 Nov 1897Dismissed
Brij Lal Vs The Secretary of State for India in Council
Allahabad High Court · (1898) ILR (All) 109
High Courts03 Nov 1897
Viru Mammad Vs Krishnan and Others
Madras High Court · (1898) ILR (Mad) 149
Malabar Compensation for Tenants Improvements Act, 1899 — Section 4
High Courts02 Nov 1897
Ramanadan Chetti Vs Nagooda Maracayar
Madras High Court · (1898) ILR (Mad) 395
High Courts01 Nov 1897
Adikkan Vs Alagan and Others
Madras High Court · (1898) ILR (Mad) 237
Criminal Procedure Code, 1898 (CrPC) — Section 560
High Courts29 Oct 1897
Choa Lal Dass Vs Anant Pershad Misser
Calcutta High Court · (1898) ILR (Cal) 233
High Courts27 Oct 1897
The Deputy Legal Remembrancer Vs Ahamad Ali
Calcutta High Court · (1897) 10 CAL CK 0006
High Courts27 Oct 1897
Nainappa Chetti Vs Chidambaram Chetti and Others
Madras High Court · (1898) ILR (Mad) 18
Transfer of Property Act, 1882 — Section 91, 95
High Courts25 Oct 1897
Venkataramayya and Others Vs Krishnayya
Madras High Court · (1897) ILR (Mad) 319
Civil Procedure Code, 1908 (CPC) — Section 54Court Fees Act, 1870 — Section 28, 6
High Courts23 Oct 1897
Queen-Empress Vs Har Chandra Chowdhury and Another
Calcutta High Court · (1898) ILR (Cal) 440
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts23 Oct 1897
Ramasamia Pillai Vs Adinarayana Pillai and Others
Madras High Court · (1897) ILR (Mad) 465
Transfer of Property Act, 1882 — Section 53
High Courts22 Oct 1897
Sooryanarayana Pandarathar Vs Gurunatha Pillai
Madras High Court · (1898) ILR (Mad) 257 : (1898) 8 MLJ 25
High Courts22 Oct 1897
Suryanarayana Pandarathar Vs Gurunada Pillai
Madras High Court · (1898) ILR (Mad) 257
High Courts21 Oct 1897
Krishnan Nambiar and Others Vs Kannan and Another
Madras High Court · (1898) ILR (Mad) 8
Transfer of Property Act, 1882 — Section 55
High Courts21 Oct 1897
The Deputy Legal-Remembrancer Vs Chena Nashya
Calcutta High Court · (1897) 10 CAL CK 0005