JUDGMENT DATABASE
Search 11,88,633 Indian judgments.
11,88,633 judgments in All Courts · page 59,000 of 59,432
Jathavedan Namboodri Vs Parameswaran Namboodri and Others
Madras High Court · (1898) 8 MLJ 309
Zamindar of Tuni Vs Bangaru Peda Bennayya and Others
Madras High Court · (1899) ILR (Mad) 155 : (1898) 8 MLJ 304
Mayandi Chetty Vs Samia Pillai and Others
Madras High Court · (1898) 8 MLJ 296
Gilkinson and Another Vs Subrahmania Aiyar
Madras High Court · (1899) ILR (Mad) 221 : (1898) 8 MLJ 287
Groves and Others Vs The Administrator - General of Madras
Madras High Court · (1899) ILR (Mad) 119 : (1898) 8 MLJ 288
German Steamship or Vessel "Drachenfels" The "Retrieves" Vs "Drachenfels" and Another
Calcutta High Court · (1898) 10 CAL CK 0002
Ramachandra Rao and Others Vs Kuppusami Aiyar
Madras High Court · (1898) 8 MLJ 262
Nagoji Ramachandra and Others Vs Queen Empress
Madras High Court · (1898) 8 MLJ 253
Queen Empress Vs Makam Abayya and Others
Madras High Court · (1898) 8 MLJ 259
Kadambini Baiji of Zindabahar Lane, Dacca Vs Madan Mohan Basack of 26, Daccapati, Barabazar, Calcutta
Calcutta High Court · (1898) 09 CAL CK 0009
Nagammal and Others Vs Venkatagiri Aiyar
Madras High Court · (1898) 8 MLJ 298
Thottathil Ahmmad and Another Vs Muthedath Avuthraman and Others
Madras High Court · (1898) 8 MLJ 273
Girindra Nath Mookerjee Vs Bejoy Gopal Mookerjee and Others
Calcutta High Court · (1898) 09 CAL CK 0008
Jotindra Mohun Poddar and another Vs Raja Sri Nath Roy and Others
Calcutta High Court · (1898) 09 CAL CK 0005
Braja Lal Sen Vs Jiban Krishna Roy
Calcutta High Court · (1899) ILR (Cal) 285
Girindra Nath Mukerjee Vs Bejoy Gopal Mukerjee and Others
Calcutta High Court · (1899) ILR (Cal) 246
Venkaiya Vs Ramaswamy and Another
Madras High Court · (1899) ILR (Mad) 39 : (1898) 8 MLJ 278
Kameshar Prosad and Another Vs Rajbuns Sahai
Calcutta High Court · (1899) ILR (Cal) 172