High Courts19 Nov 1897
Behary Lal Mookerjee and Another Vs Basarat Mandal and Others
Calcutta High Court · (1898) ILR (Cal) 289
Bengal Tenancy Act, 1885 — Section 62
JUDGMENT DATABASE
Search 11,88,173 Indian judgments.
11,88,173 judgments in All Courts · page 59,003 of 59,409
High Courts19 Nov 1897Dismissed
Queen-Empress Vs Maiku Lal and Another
Allahabad High Court · (1898) ILR (All) 133
Penal Code, 1860 (IPC) — Section 395
High Courts18 Nov 1897Dismissed
Abda Begam Vs Muzaffar Husen Khan
Allahabad High Court · (1898) ILR (All) 129
High Courts17 Nov 1897Dismissed
Queen Empress Vs Bepin Behari Dev
Calcutta High Court · (1897) 11 CAL CK 0001
High Courts17 Nov 1897Dismissed
Fazal Husen Vs Raj Bahadur
Allahabad High Court · (1898) ILR (All) 124(1)
High Courts16 Nov 1897
The Legal Remembrancer Vs Bhairab Chandra Chuckerbutty and Others
Calcutta High Court · (1898) ILR (Cal) 727
Criminal Procedure Code, 1898 (CrPC) — Section 307, 526, 526(a), 526(e)
High Courts16 Nov 1897
Ram Chunder Boral Vs Jityandria Alias Foring Bhuttacharji
Calcutta High Court · (1897) 11 CAL CK 0005
High Courts16 Nov 1897Dismissed
Gauri Shankar Vs Mata Prasad
Allahabad High Court · (1898) ILR (All) 124
High Courts16 Nov 1897
Subbaraya Ravuthaminda Nainar Vs Ponnusami Nadar and Others
Madras High Court · (1898) ILR (Mad) 364
High Courts16 Nov 1897
Subramania Ayyar Vs Saminatha Ayyar
Madras High Court · (1898) ILR (Mad) 69
Transfer of Property Act, 1882 — Section 119
High Courts16 Nov 1897
Subramania Aiyar Vs Saminatha Aiyar
Madras High Court · (1898) ILR (Mad) 69 : (1897) 7 MLJ 319
Transfer of Property Act, 1882 — Section 119
High Courts16 Nov 1897
Arunachalam Chetti Vs Meyyappa Chetty
Madras High Court · (1898) ILR (Mad) 91 : (1898) 8 MLJ 28
High Courts15 Nov 1897Allowed
Goswami Ranchor Lalji Vs Sri Girdhariji
Allahabad High Court · (1898) ILR (All) 120
High Courts13 Nov 1897Dismissed
Shuja Ali Khan Vs Ram Kuar
Allahabad High Court · (1898) ILR (All) 118
High Courts13 Nov 1897
Queen-Empress Vs Mahalingam Servai and Others
Madras High Court · (1898) ILR (Mad) 63
High Courts12 Nov 1897
Karuppanan Ambalam Vs Ramasami Chetti
Madras High Court · (1898) ILR (Mad) 239 : (1898) 8 MLJ 165
High Courts12 Nov 1897
Giddayya Vs Jagannatha Rau
Madras High Court · (1898) ILR (Mad) 363
Tamil Nadu Village Courts Act, 1888 — Section 73