High Courts21 Oct 1897
Palaniandi Tevan and Others Vs Puthirangonda Nadan and Others
Madras High Court · (1897) ILR (Mad) 389
Easements Act, 1882 — Section 2(b)
JUDGMENT DATABASE
Search 11,88,173 Indian judgments.
11,88,173 judgments in All Courts · page 59,005 of 59,409
High Courts21 Oct 1897
Narayana Chetti Vs Lakshmana Chetti
Madras High Court · (1898) ILR (Mad) 256
Contract Act, 1872 — Section 43
High Courts19 Oct 1897
Makund Ram and Others Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 432
High Courts15 Oct 1897
Ittirarichan Unni and Another Vs Kunjunni
Madras High Court · (1898) ILR (Mad) 144
High Courts15 Oct 1897
Preonath Dey and Others Vs Gobordhone Malo
Calcutta High Court · (1898) ILR (Cal) 278
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts15 Oct 1897
Gadicherla China Seetayya Vs Gadicherla Seetayya
Madras High Court · (1898) ILR (Mad) 45
High Courts15 Oct 1897
Sasivarna Tevar Vs Arulanandam Pillai and Another
Madras High Court · (1898) ILR (Mad) 262
High Courts15 Oct 1897
Rayiran Chathan and Another Vs Thottinkara Moopil
Madras High Court · (1897) 7 MLJ 317
High Courts15 Oct 1897
Sivarama Tevar Vs Kovil Arulanantham Pillai and Another
Madras High Court · (1898) ILR (Mad) 261 : (1898) 8 MLJ 18
High Courts14 Oct 1897
Gantapalli Appalamma Vs Gantapalli Yellayya <BR>Perianayagam Vs Krishna Chetti
Madras High Court · (1897) ILR (Mad) 470
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts12 Oct 1897
Suryanarayana Sastri Vs Ramamurti Pantulu
Madras High Court · (1898) ILR (Mad) 253
Transfer of Property Act, 1882 — Section 135(d)
High Courts10 Oct 1897
Barber Maran and Another Vs Ramana Goundan and Another
Madras High Court · (1897) ILR (Mad) 461
Contract Act, 1872 — Section 38, 42, 43, 45
High Courts05 Oct 1897
Ganapati Ayyan and Another Vs Savithri Ammal and Another
Madras High Court · (1898) ILR (Mad) 10
High Courts28 Sept 1897
Goberdhone Chowkidar Vs Habibullah and Others
Calcutta High Court · (1897) 09 CAL CK 0007
High Courts23 Sept 1897
Ali Fakir Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 230
Criminal Procedure Code, 1898 (CrPC) — Section 418
High Courts23 Sept 1897
Kalyanasundaram Aiyar and Others Vs Umamba Boyi Saheb and Others
Madras High Court · (1897) ILR (Mad) 421 : (1897) 7 MLJ 324