High Courts02 Apr 1894
Nobin Chand Nuskar Vs Bansenath Paramanick
Calcutta High Court · (1894) ILR (Cal) 722
Bengal Tenancy Act, 1885 — Section 161, 3(5), 65
JUDGMENT DATABASE
Search 11,86,541 Indian judgments.
11,86,541 judgments in All Courts · page 59,008 of 59,328
High Courts02 Apr 1894
Muchiram Barik Vs Ishan Chunder Chuckerbutti and Others
Calcutta High Court · (1894) ILR (Cal) 568
Transfer of Property Act, 1882 — Section 135, 135(d)
High Courts02 Apr 1894
Krishna Chadaga Vs Govinda Adiga
Madras High Court · (1894) ILR (Mad) 404
Madras Revenue Recovery Act, 1864 — Section 11
High Courts31 Mar 1894
Mahmudi Sheikh Vs Aji Sheikh
Calcutta High Court · (1894) ILR (Cal) 622
Criminal Procedure Code, 1898 (CrPC) — Section 106, 349Penal Code, 1860 (IPC) — Section 447
High Courts30 Mar 1894
Bala Pattabhirama Chetti Vs Seetharama Chetti and Another
Madras High Court · (1895) ILR (Mad) 498 : (1894) ILR (Mad) 498
High Courts29 Mar 1894
Sivamma Vs Subbamma
Madras High Court · (1894) ILR (Mad) 477
Succession Certificate Act, 1889 — Section 7
High Courts29 Mar 1894
Sankaralingam Chetti Vs Subban Chetti and Another
Madras High Court · (1894) ILR (Mad) 479
High Courts21 Mar 1894
C. Damodara Mudaliar and Another Vs The Secretary of State for India in Council
Madras High Court · (1894) 4 MLJ 205
Contract Act, 1872 — Section 70
High Courts19 Mar 1894
Sree Kanta Pershad Hajari Vs Irshad Ali Sarkar
Calcutta High Court · 17 Ind. Cas. 173
Bengal Tenancy Act, 1885 — Section 52(b)
High Courts16 Mar 1894
Haliburton Vs The Administrator-General of Bengal and Others
Calcutta High Court · (1894) ILR (Cal) 488
High Courts16 Mar 1894
Ramananda alias Haris Chandra Chowdhry Vs Raikishori Barmani for self and as Shebait of Idol Luchmi Narain (Principal Defendant) and Another
Calcutta High Court · (1895) ILR (Cal) 347
High Courts16 Mar 1894
Gopendro Chunder Mitter and Others Vs Mokaddam Hossein and Others
Calcutta High Court · (1894) ILR (Cal) 702
High Courts16 Mar 1894
Narayani Dasi Vs Administrator-General of Bengal and Others
Calcutta High Court · (1894) ILR (Cal) 683
High Courts16 Mar 1894
Prem Lall Mullick and Others Vs The Administrator-General of Bengal
Calcutta High Court · (1894) ILR (Cal) 732
Administrator Generals Act, 1874 — Section 31Hindu Wills Act, 1870 — Section 5Succession Act, 1865 — Section 179, 187, 191
High Courts14 Mar 1894
Yamin-ud-dowlah and Others Vs Amed Ali Khan and Others
Calcutta High Court · (1894) ILR (Cal) 561
High Courts14 Mar 1894
Chairman, Ongole Municipality Vs Mounsey
Madras High Court · (1894) ILR (Mad) 453
Madras District Municipalities Act, 1884 — Section 55
High Courts13 Mar 1894
Kuppu Ammal Vs Samunatha Ayyar
Madras High Court · (1895) ILR (Mad) 482
Limitation Act, 1963 — Article 179(6)
High Courts12 Mar 1894
Subbammal Vs Huddleston and Others
Madras High Court · (1894) ILR (Mad) 278 : (1894) ILR (Mad) 273
Civil Procedure Code, 1908 (CPC) — Section 13