In Re: Reference under Court Fees Act, Section 5
Madras High Court · (1894) 4 MLJ 110
JUDGMENT DATABASE
11,86,541 judgments in All Courts · page 59,009 of 59,328
Madras High Court · (1894) 4 MLJ 110
Madras High Court · (1894) ILR (Mad) 362
Madras High Court · (1894) ILR (Mad) 462
Madras High Court · (1894) 4 MLJ 244
Madras High Court · (1895) ILR (Mad) 189
Madras High Court · (1894) 4 MLJ 106
Madras High Court · (1894) 4 MLJ 192
Madras High Court · (1894) ILR (Mad) 251
Madras High Court · (1894) ILR (Mad) 456
Calcutta High Court · (1894) ILR (Cal) 626
Madras High Court · (1894) ILR (Mad) 422
Calcutta High Court · (1894) ILR (Cal) 609
Madras High Court · (1894) ILR (Mad) 280 : (1894) 4 MLJ 104
Calcutta High Court · (1894) ILR (Cal) 602
Privy Council · (1894) 21 ILRPC 784
Privy Council · (1894) 21 IndApp 89
Madras High Court · (1894) 4 MLJ 198
Madras High Court · (1894) ILR (Mad) 275
Calcutta High Court · (1894) ILR (Cal) 523