High Courts23 Sept 1897
Theyya Velan Vs Kochan and Another
Madras High Court · (1898) ILR (Mad) 7 : (1897) 7 MLJ 290
JUDGMENT DATABASE
Search 11,88,173 Indian judgments.
11,88,173 judgments in All Courts · page 59,006 of 59,409
High Courts22 Sept 1897Allowed
Queen-Empress Vs Yusuf and Others
Allahabad High Court · (1898) ILR (All) 107
High Courts21 Sept 1897
Durga Charan Mali Vs Nobin Chandra Sil
Calcutta High Court · (1898) ILR (Cal) 274
Penal Code, 1860 (IPC) — Section 183Village Chaukidari Act, 1870 — Section 26
High Courts18 Sept 1897
Arunagiri Mudali Vs Ranganayaki Ammal and Another
Madras High Court · (1898) ILR (Mad) 40
High Courts17 Sept 1897
Kamalattanni and Another Vs Renga Aiyangar and Another
Madras High Court · (1897) 7 MLJ 310
High Courts16 Sept 1897
Motha Vs Moral Motha
Madras High Court · (1897) 7 MLJ 311
Penal Code, 1860 (IPC) — Section 193
High Courts16 Sept 1897
Queen-Empress Vs Motha
Madras High Court · (1897) ILR (Mad) 339
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts15 Sept 1897
Nabi Baksh alias Ali Baksh Sheikh Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 416
Penal Code, 1860 (IPC) — Section 381
High Courts14 Sept 1897
The Municipal Council Vs Visvanatha Rau
Madras High Court · (1898) ILR (Mad) 4
High Courts14 Sept 1897
Kanaran and Another Vs Kuttooly and Another
Madras High Court · (1898) ILR (Mad) 110 : (1898) 8 MLJ 62
Transfer of Property Act, 1882 — Section 60
High Courts14 Sept 1897
The Municipal Council of Tanjore Vs Visvanatha Row
Madras High Court · (1898) ILR (Mad) 4 : (1897) 7 MLJ 273
High Courts13 Sept 1897
P.M. Srinivasa Chary and Others Vs V. Rangachariar and Others
Madras High Court · (1900) ILR (Mad) 28 : (1897) 7 MLJ 281
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts12 Sept 1897
Queen-Empress Vs Beni Madhav Chakravarti
Calcutta High Court · (1898) ILR (Cal) 275
Penal Code, 1860 (IPC) — Section 283
High Courts10 Sept 1897
Visvalinga Pillai Vs Palaniappa Chetti and Others
Madras High Court · (1898) ILR (Mad) 1
Transfer of Property Act, 1882 — Section 98
High Courts10 Sept 1897
Venkata Krishna Rao Vs Venkatachalam and Others
Madras High Court · (1897) 7 MLJ 299
High Courts09 Sept 1897
Manuel S. Lobo Vs Nicholos Britto
Madras High Court · (1898) ILR (Mad) 231 : (1897) 7 MLJ 268
High Courts09 Sept 1897
Visvalingam Pillai Vs Palaniappa Chetty and Others
Madras High Court · (1898) 8 MLJ 113
Transfer of Property Act, 1882 — Section 68, 98
High Courts07 Sept 1897
Uthunganakath Avuthala Vs Thazhatharayil Kunhali and Others
Madras High Court · (1897) ILR (Mad) 435 : (1897) 7 MLJ 293
Malabar Compensation for Tenants Improvements Act, 1887 — Section 7