High Courts07 Sept 1897
Syamalarayudu Vs Subbarayudu and Another
Madras High Court · (1898) ILR (Mad) 143
JUDGMENT DATABASE
Search 11,88,173 Indian judgments.
11,88,173 judgments in All Courts · page 59,007 of 59,409
High Courts06 Sept 1897
Bindubashini Chaudhurani and Another Vs Srimati Jahnavi Chaudhurani
Calcutta High Court · 1 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 318Specific Relief Act, 1877 — Section 9
High Courts06 Sept 1897
K. M. Butt Vs F. C. K. Butt
Calcutta High Court · (1898) ILR (Cal) 222
Divorce Act, 1869 — Section 7
High Courts06 Sept 1897
Sarna Moyee Bewa Vs Secretary of State for India in Council
Calcutta High Court · (1898) ILR (Cal) 254
Succession Act, 1925 — Section 331
High Courts03 Sept 1897
Abdool Latif Moonshi and Another Vs Jadub Chandra Mitter
Calcutta High Court · (1898) ILR (Cal) 216
Bengal Tenancy Act, 1885 — Section 174
High Courts03 Sept 1897Allowed
Dakhina Kali Debi Vs Jagadishwar Buttacharjee
Calcutta High Court · (1897) 09 CAL CK 0010
High Courts03 Sept 1897
Jogesh Chunder Patitunda and Another Vs Rohini Kumar Roy Chowdhry and Others
Calcutta High Court · 24 Ind. Cas. 215
Bengal Tenancy Act, 1885 — Section 167Evidence Act, 1872 — Section 13
High Courts03 Sept 1897
Vairananda Nadar Vs Miyakan Rowter
Madras High Court · (1898) ILR (Mad) 109
Transfer of Property Act, 1882 — Section 107
High Courts02 Sept 1897
Guroo Churn Dutt and others Vs Krishna Moni Gupta and others
Calcutta High Court · (1897) 09 CAL CK 0006
High Courts02 Sept 1897Dismissed
Mahendra Nath Mukherjee and another Vs Jogendra Nath Roy Chaudhury, principal Defendant and others
Calcutta High Court · (1897) 09 CAL CK 0001
High Courts02 Sept 1897
Oliver Vs Anantharamayyar
Madras High Court · (1898) ILR (Mad) 498 : (1897) ILR (Mad) 498
High Courts02 Sept 1897
Mithala Cheruvittil Mammod Vs Locke and Another
Madras High Court · (1897) ILR (Mad) 487 : (1898) 8 MLJ 7
High Courts02 Sept 1897
Natesan Chetti and Others Vs Soundararajayyangar and Another
Madras High Court · (1898) ILR (Mad) 141 : (1897) 7 MLJ 275
High Courts01 Sept 1897
Kunhi Marakkar Haji Vs Kutti Umma
Madras High Court · (1898) ILR (Mad) 496 : (1897) ILR (Mad) 496
High Courts01 Sept 1897
Kedar Nath Bose and Others Vs Prohlad Teor and Others
Calcutta High Court · (1898) ILR (Cal) 302
High Courts01 Sept 1897
Ram Jewan Misser and Others Vs Jagarnath Pershad Singh and Others
Calcutta High Court · (1898) ILR (Cal) 450
Transfer of Property Act, 1882 — Section 68
High Courts01 Sept 1897
Durgamma Vs Kadambari Virrazu and Others
Madras High Court · (1898) ILR (Mad) 47 : (1897) 7 MLJ 233
High Courts01 Sept 1897
Musaliyam Kunhi Vs Valiyakath Periyattail
Madras High Court · (1897) 7 MLJ 236