High Courts23 Oct 1893
Abdul Rahiman Sahib Vs Anna Pillai
Madras High Court · (1894) ILR (Mad) 140 : (1894) 4 MLJ 26
JUDGMENT DATABASE
Search 11,86,457 Indian judgments.
11,86,457 judgments in All Courts · page 59,011 of 59,323
High Courts20 Oct 1893
Sri Raja Venkata Kumara Mahipati Surya Rau Vs Sri Raja Rau Chellayammi Garu
Madras High Court · (1894) ILR (Mad) 150
High Courts18 Oct 1893
Samia Pillai Vs Chockalinga Chettiar and Another
Madras High Court · (1894) ILR (Mad) 76 : (1894) 4 MLJ 8
High Courts17 Oct 1893
Haji Kasim Saiba Vs Jurni Deog Luis
Madras High Court · (1894) ILR (Mad) 82 : (1894) 4 MLJ 1
High Courts16 Oct 1893
Kovvuri Basivi Reddi Vs Poosarla Peda Tammanna and Others
Madras High Court · (1894) 4 MLJ 76
High Courts12 Oct 1893
Subba Row Vs Palaniandi Pillai
Madras High Court · (1894) ILR (Mad) 167 : (1893) 4 MLJ 71
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts11 Oct 1893
Sankunni Nayar and Raman Nambiar Vs Narayanan Nambudri and Another
Madras High Court · (1894) ILR (Mad) 282
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts05 Oct 1893
Srinivasa Ayyangar Vs Queen-Empress
Madras High Court · (1894) ILR (Mad) 105
Criminal Procedure Code, 1898 (CrPC) — Section 195Letters Patent Act, 1865 — Section 15
High Courts05 Oct 1893
Velu Pillai and Others Vs Ghose Mahomed Rowthar and Others
Madras High Court · (1894) ILR (Mad) 293 : (1894) 4 MLJ 140
High Courts05 Oct 1893
Namasivaya Gurukkal and Others Vs Kadir Ammal and Others
Madras High Court · (1894) ILR (Mad) 168 : (1894) 4 MLJ 31
Contract Act, 1872 — Section 62
High Courts04 Oct 1893
Kandathil Padinhare Veetil Karnavan and Manager Sankunni Nair and Puthiadath Karnavan and Manager Itti Raman alias Kunhunni Nambiar Vs Kizhanalloor Manakkal Narayanan Nambudri's son Narayanan Nambudri and Another
Madras High Court · (1894) 4 MLJ 64
High Courts25 Sept 1893
Sundara Gopalan Vs Venkatavarada Ayyangar and Another
Madras High Court · (1894) ILR (Mad) 228
High Courts25 Sept 1893
Pudia Kovilagath Srimanavedan alias Kunhanujan Rajah Avergal Vs Mudichan Kondi Anjela
Madras High Court · (1893) 09 MAD CK 0030
High Courts25 Sept 1893
Sundara Gopalan Vs Venkatavarada Aiyangar and Another
Madras High Court · (1894) ILR (Mad) 228
High Courts25 Sept 1893
Ponnayya Goundan Vs Muttu Goundan and Another
Madras High Court · (1894) ILR (Mad) 146
Transfer of Property Act, 1882 — Section 54
High Courts25 Sept 1893
Kunhanujan Vs Anjelu
Madras High Court · (1894) ILR (Mad) 296
Transfer of Property Act, 1882 — Section 108(j)