High Courts06 Sept 1893
G.T. Oliver, Esq., Receiver and Manager of the estate of the late Maharajah of Tanjore Vs Markanda Aiyan and Others
Madras High Court · (1893) 09 MAD CK 0021
JUDGMENT DATABASE
Search 11,86,429 Indian judgments.
11,86,429 judgments in All Courts · page 59,012 of 59,322
High Courts05 Sept 1893
Dinakarasami Setupati Vs Bhaskarasami Setupati
Madras High Court · (1901) 11 MLJ 29
High Courts05 Sept 1893
Chathoth Parkum Kuttempeth Chalapreth Komappan Nambiar and Others Vs Kuttempeth Ukkaran Nambiar and Others
Madras High Court · (1894) 4 MLJ 3
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts05 Sept 1893
Komappan Nambiar and Others Vs Ukkaran Nambiar and Others
Madras High Court · (1894) ILR (Mad) 214
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts04 Sept 1893
Hara Coomar Sircar Vs Doorgamoni Dasi
Calcutta High Court · (1894) ILR (Cal) 195
Probate and Administration Act, 1881 — Section 22
High Courts04 Sept 1893
Rash Behari Das Vs Balgopal Singh
Calcutta High Court · (1893) ILR (Cal) 92
Criminal Procedure Code, 1898 (CrPC) — Section 367, 421
High Courts04 Sept 1893
Attada Koormayya and Others Vs Pragada Krishnamma Naidu and Others
Madras High Court · (1894) ILR (Mad) 165
High Courts04 Sept 1893
Vaidyanatha Ayyar and Others Vs Chinnasami Naik
Madras High Court · (1894) ILR (Mad) 108
High Courts01 Sept 1893
Queen-Empress Vs Marian Chetti and Another
Madras High Court · (1894) 4 MLJ 38
Ports Act, 1908 — Section 6, 8
High Courts30 Aug 1893
Gangaraju and Others Vs Kondireddiswami and Others
Madras High Court · (1894) ILR (Mad) 106
High Courts30 Aug 1893
Pemma Raju Ganga Raju and Others Vs Kondreddi Swami and Others
Madras High Court · (1894) 4 MLJ 24
High Courts29 Aug 1893
Satyendra Nath Thakur Vs Nilkantha Singha
Calcutta High Court · (1894) ILR (Cal) 383
Bengal Tenancy Act, 1885 — Section 53
High Courts29 Aug 1893
Ramasami Thevan Vs Sami Aiyan and Others
Madras High Court · (1894) ILR (Mad) 96 : (1894) 4 MLJ 28
Transfer of Property Act, 1882 — Section 92, 93
High Courts29 Aug 1893
Ramasami Vs Sami and Others
Madras High Court · (1894) ILR (Mad) 96
Transfer of Property Act, 1882 — Section 92, 93
High Courts28 Aug 1893
Moher Sheikh and Others Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 392
Evidence Act, 1872 — Section 129, 130, 131, 132
High Courts26 Aug 1893
Queen-Empress Vs Sukee Raur and Others
Calcutta High Court · (1893) ILR (Cal) 97
Criminal Procedure Code, 1898 (CrPC) — Section 273Penal Code, 1860 (IPC) — Section 109, 372
High Courts25 Aug 1893
Mohesh Chunder Ghose and Others Vs Saroda Prasad Singh and Others
Calcutta High Court · (1894) ILR (Cal) 433
Bengal Tenancy Act, 1885 — Section 17, 18, 88
High Courts24 Aug 1893
Dolegobind Chowdhry Vs Dakhyani Debea
Calcutta High Court · (1894) ILR (Cal) 430
Presidency Small Cause Courts Act, 1882 — Section 6
High Courts22 Aug 1893
Lukhi Narain Roy Chowdhry Vs Radha Madhub Santra and Others
Calcutta High Court · (1894) ILR (Cal) 428
Criminal Procedure Code, 1898 (CrPC) — Section 373