JUDGMENT DATABASE
Search 11,92,394 Indian judgments.
11,92,394 judgments in All Courts · page 59,013 of 59,620
Sadhu Krishna Iyer Vs Kuppan Iyengar and Others
Madras High Court · (1907) ILR (Mad) 54 : (1906) 16 MLJ 479
Naffer Chundra Majie Vs Jyoti Kumar Mukerjee
Calcutta High Court · (1906) 08 CAL CK 0031
Gobind Lal Das Vs Shib Das Chatterjee
Calcutta High Court · (1906) 08 CAL CK 0014
The Secretary of State for India Vs Bhagirathibai
Bombay High Court · (1906) 8 BOMLR 689
A.L.A.R.R.M. Arunachalam Chettiar and Another Vs Kadir Rowthan
Madras High Court · (1906) 16 MLJ 486
Kanhiyur Manakkal Murthi Khandan Nambudripad's son Neelakantan Nambudripad styled Murthi Khandan and Others Vs Tirunilai Gramom Anantanarayana Pattar and Others
Madras High Court · (1906) 16 MLJ 462
Syed Serapat Hossein Vs Tarini Prosad Dubey
Calcutta High Court · (1906) 08 CAL CK 0035
Bapuji Dorabji Vs Dastur Kaikhushru
Bombay High Court · (1906) 8 BOMLR 678
Diwan Vs Chhajju Gir and Another
Allahabad High Court · (1907) ILR (All) 109
Mundiath Valia Ambu Podaval and Others Vs King Emperor
Madras High Court · (1907) ILR (Mad) 136 : (1906) 16 MLJ 444
Ayenuddin Nasya and Others Vs Srish Chandra Banerji
Calcutta High Court · (1906) 07 CAL CK 0006
Rajah Kavali Arunachella Row Bahadur Vs Rajah Rangiah Appa Row Bahadur and Others <BR>Gopi Setti Narayanaswami Naidu Garu and Others Vs Rajah Kavali Arunachella Row Bahadur
Madras High Court · (1906) ILR (Mad) 519
Rajah Kavali Arunachella Rao Bahadur, Zemindar Garu Vs Sri Raja Rangiah Appa Rao Bahadur Garu and Others
Madras High Court · (1906) 16 MLJ 563
Dina Nath Das Vs Matimala Dassya
Calcutta High Court · (1906) 07 CAL CK 0001
Mahomedbhai Nensey Vs Fatmabai
Bombay High Court · (1906) 8 BOMLR 615
Sreeman Kumara Tirumalraja Bahadur, Rajah of Karvetnagar Vs Sowcar Lodd Govind Doss Krishna Doss
Madras High Court · (1906) ILR (Mad) 561
Rajah Vs Lord Govind Doss Krishna Doss
Madras High Court · (1906) 16 MLJ 419
Narayanaswami Naidu Vs Emperor
Madras High Court · (1907) ILR (Mad) 567 : (1906) ILR (Mad) 567