High Courts01 May 1894
Sathianama Bharati Vs Saravanabagi Ammal and Others
Madras High Court · (1895) ILR (Mad) 266
JUDGMENT DATABASE
Search 11,86,892 Indian judgments.
11,86,892 judgments in All Courts · page 59,024 of 59,345
High Courts30 Apr 1894
Krishnaswamy Aiyangar and Others and Rangasami Aiyangar and Others Vs Rajagopala Aiyangar and Others
Madras High Court · (1895) ILR (Mad) 73 : (1894) 4 MLJ 212
Evidence Act, 1872 — Section 35
High Courts30 Apr 1894
Soodamani Pattar and Others Vs Somasundara Mudaliar and Others
Madras High Court · (1894) 4 MLJ 201
Contract Act, 1872 — Section 73, 74
Privy Council28 Apr 1894
Ponnambala Tambiran Vs Sivagnana Desika Gnana Sambhanda Pannara Sannadhi and others
Privy Council · (1894) 17 ILRPC 343 : (1894) 21 IndApp 71
High Courts27 Apr 1894
Queen-Empress on the prosecution of Thomson Vs Gunning
Calcutta High Court · (1894) ILR (Cal) 782
Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts27 Apr 1894
Kammaran Nambiar Vs Chindan Nambiar and Others
Madras High Court · (1895) ILR (Mad) 32
High Courts24 Apr 1894
In Re: Kamineymoney Bewah
Calcutta High Court · (1894) ILR (Cal) 697
Probate and Administration Act, 1881 — Section 41
High Courts24 Apr 1894
Gopi Nath Masant and Others Vs Adoita Naik and Others
Calcutta High Court · (1894) ILR (Cal) 777
Bengal Tenancy Act, 1885 — Section 104(d), 106, 107, 108(2)
Privy Council20 Apr 1894
Bala Gauri Vallaba Tevar Vs Periasami Udayar Tevar and others
Privy Council · (1894) 17 ILRPC 384
Privy Council20 Apr 1894
Bala Gouri Vallabha Tevar Vs Zemindar of Shivaganga and others
Privy Council · (1894) 21 IndApp 93
High Courts19 Apr 1894
Govinda Pillai Vs Ramanuja Pillai and Others
Madras High Court · (1895) ILR (Mad) 171
High Courts18 Apr 1894
Romanath Sen Vs Russick Lall Pal
Calcutta High Court · (1894) ILR (Cal) 792
Transfer of Property Act, 1882 — Section 135
High Courts18 Apr 1894
Moidin Kutti and Others Vs Beevi Kutti Ummah and Others
Madras High Court · (1895) ILR (Mad) 38
Limitation Act, 1963 — Section 7
High Courts13 Apr 1894
Rajeshwar Pershad Singh Vs Burta Koer
Calcutta High Court · (1894) ILR (Cal) 807
Bengal Tenancy Act, 1885 — Section 158
High Courts11 Apr 1894
In Re: F. De Momet, an Insolvent
Calcutta High Court · (1894) ILR (Cal) 634
Provincial Insolvency Act, 1920 — Section 5
High Courts10 Apr 1894
Muthukutti Nayakan Vs Acha Nayakan and Others
Madras High Court · (1895) ILR (Mad) 22
High Courts09 Apr 1894
Sangu Ayyar Vs Cumarasami Mudaliar and Others
Madras High Court · (1895) ILR (Mad) 61
Transfer of Property Act, 1882 — Section 54