High Courts21 May 1894
Ajudhia Pershad Vs Baldeo Singh
Calcutta High Court · (1894) ILR (Cal) 818
Transfer of Property Act, 1882 — Section 89
JUDGMENT DATABASE
Search 11,86,892 Indian judgments.
11,86,892 judgments in All Courts · page 59,023 of 59,345
High Courts18 May 1894
Roghu Singh Vs Misri Singh and Another
Calcutta High Court · (1894) ILR (Cal) 825
Bengal Tenancy Act, 1885 — Section 173
High Courts17 May 1894
Brojo Nath Das Vs Karmi Khan
Calcutta High Court · (1895) ILR (Cal) 244
Bengal Land Revenue Sales Act, 1859 — Section 53Bengal Tenancy Act, 1885 — Section 102
High Courts17 May 1894
Satcowri Ghosh Mondal Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1895) ILR (Cal) 252
High Courts15 May 1894
Innasi Pillai Vs Sivagnana Desikar alias Gnana Sambanda Panda Sannadhi and Others
Madras High Court · (1895) 5 MLJ 95
Specific Relief Act, 1877 — Section 9
High Courts14 May 1894
Khetterpal Sritirutno Vs Khelal Kristo Bhuttacharjee and by revivor <BR> Kally Churn Bhuttacharjee and Others Vs Durga Churn Bhuttacharjee and Others <BR> Sristidhur Couch Vs Kally Churn Bhuttacharjee and Others
Calcutta High Court · (1894) ILR (Cal) 904
High Courts14 May 1894
Prosonnomoyi Dassi Vs Sreenauth Roy and Others <BR> Sreenauth Roy and Others Vs Muddoosoodun Dutt
Calcutta High Court · (1894) ILR (Cal) 809
High Courts10 May 1894
Taqui Jan by his Mother Banu Begum Vs Obaidulla alias Nanhe Nawab
Calcutta High Court · (1894) ILR (Cal) 866
High Courts08 May 1894
Madhu Munjari Chowdhurani Vs Jhumar Babi
Calcutta High Court · (1894) 05 CAL CK 0004
High Courts07 May 1894
Ahmud Bepari and Another Vs Tohi Mahomed and Others
Calcutta High Court · 4 Ind. Cas. 511
Registration Act, 1877 — Section 17(d)
High Courts04 May 1894
Rahamtullah Sahib Vs Rama Rau and Another
Madras High Court · (1894) ILR (Mad) 373
Succession Act, 1925 — Section 250
High Courts04 May 1894
R.G. Orr and Others Vs Raman Chetty and Others
Madras High Court · (1894) 4 MLJ 248
High Courts02 May 1894
Sundrammal and Another Vs Rangasami Mudaliar and Others
Madras High Court · (1895) ILR (Mad) 193
High Courts02 May 1894
Soundarammal and Another and Velayudam Pillai and Others Vs Rengasami Mudaliar and Others
Madras High Court · (1894) 4 MLJ 275
High Courts02 May 1894
Hanumayya and Another Vs Venkatasubbayya and Others
Madras High Court · (1895) ILR (Mad) 23
High Courts01 May 1894
Krishasami Ayyar Vs Janakiammal and Others
Madras High Court · (1895) ILR (Mad) 153
Transfer of Property Act, 1882 — Section 57
High Courts01 May 1894
Gossain Mahendra Gir and Others Vs Rajani Kant Das and Others
Calcutta High Court · (1894) 05 CAL CK 0014
High Courts01 May 1894
Krishnabhupati Devu Vs Ramamurti Pantulu and Another
Madras High Court · (1895) ILR (Mad) 405
High Courts01 May 1894
Sathianama Barathi Vs Saravanabagiammal and Others
Madras High Court · (1894) 4 MLJ 223
Limitation Act, 1963 — Section 10