JUDGMENT DATABASE

Search 11,84,339 Indian judgments.

11,84,339 judgments in All Courts · page 59,022 of 59,217

High Courts11 Sept 1885

Harender Kishore Singh Vs The Administrator-General of Bengal on behalf of the estate of Mr. J.S. Rochfort, deceased

Calcutta High Court · (1885) ILR (Cal) 357

Bengal Rent Act, 1859 — Section 30Limitation Act, 1963 — Article 116, 89, 90

Read judgment Generate summary

High Courts10 Sept 1885

Bykant Nath Shaha Vs Rajendro Narain Rai and Others

Calcutta High Court · (1885) ILR (Cal) 333

Read judgment Generate summary

High Courts08 Sept 1885

V.H. Lopez Vs E.J. Lopez

Calcutta High Court · (1885) ILR (Cal) 706

Divorce Act, 1869 — Section 19, 7

Read judgment Generate summary

High Courts08 Sept 1885

Krishto Kishori Chowdhrain and Another Vs Radha Romun Munshi and Another

Calcutta High Court · (1885) ILR (Cal) 330

Contract Act, 1872 — Section 133, 139

Read judgment Generate summary

High Courts05 Sept 1885

Anderson, Wright and Co. Vs Kalagarla Surji Narain

Calcutta High Court · (1885) ILR (Cal) 339

Civil Procedure Code, 1908 (CPC) — Section 43

Read judgment Generate summary

High Courts04 Sept 1885

Krishnanund Das Vs Hari Bera

Calcutta High Court · (1885) ILR (Cal) 58

Criminal Procedure Code, 1898 (CrPC) — Section 195

Read judgment Generate summary

High Courts03 Sept 1885

Gonesh Dutt and Others Vs Abdul Hakim and Others

Calcutta High Court · (1885) ILR (Cal) 323

Read judgment Generate summary

High Courts02 Sept 1885

Smith Vs Dinonath Mookerjee and Others

Calcutta High Court · (1885) ILR (Cal) 213

Contract Act, 1872 — Section 69, 70

Read judgment Generate summary

High Courts02 Sept 1885

E.W. Hart Vs E.G. Buskin and C.F. Thomas

Calcutta High Court · (1885) ILR (Cal) 192

Railways Act, 1879 — Section 17, 31

Read judgment Generate summary

High Courts02 Sept 1885

Kashy Nath Roy Chowdhry Vs Surbanand Shaha and Others

Calcutta High Court · (1885) ILR (Cal) 317

Read judgment Generate summary

High Courts31 Aug 1885

Byjnath and Others Vs Graham and Others

Calcutta High Court · (1885) ILR (Cal) 740

Contract Act, 1872 — Section 103

Read judgment Generate summary

High Courts31 Aug 1885

Lal Mohun Chattopadhya Vs Bepin Behari Moduck and Others

Calcutta High Court · (1885) ILR (Cal) 209

Civil Procedure Code, 1908 (CPC) — Section 2

Read judgment Generate summary

High Courts28 Aug 1885

Guroo Churn Das Vs Brojeshwari Dasi

Calcutta High Court · (1885) ILR (Cal) 735

Read judgment Generate summary

High Courts28 Aug 1885

Iswar Pershad Gurgo and Others Vs Jai Narain Giri

Calcutta High Court · (1885) ILR (Cal) 169

Read judgment Generate summary

High Courts27 Aug 1885

Raj Chunder Dass Vs Jharoo and Others

Calcutta High Court · (1885) ILR (Cal) 299

Read judgment Generate summary

High Courts27 Aug 1885

Ashanulla Khan Bahadur Vs Rajendra Chandra Rai, for self and as executor to the estate of the late Debendra Chandra Rai

Calcutta High Court · (1885) ILR (Cal) 464

Read judgment Generate summary

High Courts24 Aug 1885

Deboki Nundun Sen Vs Hart and Others

Calcutta High Court · (1885) ILR (Cal) 294

Read judgment Generate summary

High Courts24 Aug 1885

Mahendra Lal Khan Vs Rosomoyi Dasi and Others

Calcutta High Court · (1885) ILR (Cal) 207

Read judgment Generate summary

High Courts24 Aug 1885

Dinonath Mullick Vs Girija Prosonno Mookerjee

Calcutta High Court · (1885) ILR (Cal) 133

Criminal Procedure Code, 1898 (CrPC) — Section 107

Read judgment Generate summary

High Courts19 Aug 1885

Brojo Lal Singh Vs Gour Charan Sen and Others

Calcutta High Court · (1885) ILR (Cal) 111

Read judgment Generate summary