High Courts08 Sept 1892
Ramakrishna Vs Unni Check
Madras High Court · (1893) ILR (Mad) 280
Easements Act, 1882 — Section 52
JUDGMENT DATABASE
Search 11,86,363 Indian judgments.
11,86,363 judgments in All Courts · page 59,025 of 59,319
High Courts08 Sept 1892
Chandayil Madathil Ramakrishna Patter. Vs Thandupurakal Unni Check
Madras High Court · (1893) 3 MLJ 27
Easements Act, 1882 — Section 52
High Courts07 Sept 1892
Tirugnana Sambandha Pandara Sannadhi and Others Vs Nallatambi and Others
Madras High Court · (1893) ILR (Mad) 486
High Courts07 Sept 1892
Tirugnana Sambanda Pandara Sannadi Avergal and Others Vs Nallathambi Pillai and Others
Madras High Court · (1892) 2 MLJ 272
Transfer of Property Act, 1882 — Section 60, 62
High Courts06 Sept 1892
Nagappa Vs Subba and Another
Madras High Court · (1893) ILR (Mad) 304
Easements Act, 1882 — Section 15
High Courts05 Sept 1892
Nilmoni Singh Deo Vs Nilu Naik and Another
Calcutta High Court · (1893) ILR (Cal) 425
Limitation Act, 1859 — Section 33
High Courts02 Sept 1892
Baidyanath Deb and Others Vs Sajedur Raja
Calcutta High Court · (1893) ILR (Cal) 397
Civil Procedure Code, 1908 (CPC) — Section 30, 44
High Courts02 Sept 1892
Ramachandra Vs Narayanasami and Another
Madras High Court · (1893) ILR (Mad) 333
High Courts02 Sept 1892
Ramachandra Aiyar Vs Narainasami, minor by his guardian Bhagirathi Ammal and the Collector of Tanjore
Madras High Court · (1892) 2 MLJ 279
High Courts01 Sept 1892
Queen-Empress Vs V. Govinda Pillai
Madras High Court · (1893) ILR (Mad) 235
Criminal Procedure Code, 1898 (CrPC) — Section 161
High Courts01 Sept 1892
Perumal Kone Vs Kaveri Ammal and Others
Madras High Court · (1892) 2 MLJ 281
Registration Act, 1877 — Section 77
High Courts01 Sept 1892
Perumal Vs Kaveri and Others
Madras High Court · (1893) ILR (Mad) 121
Registration Act, 1877 — Section 77
High Courts31 Aug 1892
Syed Ameer Sahib and Others Vs Venkatarama and Others
Madras High Court · (1893) ILR (Mad) 296
Madras Local Boards Act, 1884 — Section 156
High Courts30 Aug 1892
Marudayya Pillai and Others Vs Ravutha Perumal Pillai
Madras High Court · (1892) 2 MLJ 286
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 463
High Courts30 Aug 1892
Abdun Nasir and Another Vs Rasulan
Calcutta High Court · (1893) ILR (Cal) 385
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts30 Aug 1892Dismissed
Bessesswari Chowdhurany Vs Horro Sundar Mozumdar and Others
Calcutta High Court · (1892) 08 CAL CK 0008
High Courts30 Aug 1892
Sharifa Bibi Vs Gulam Mahomed Dastagir Khan and Others
Madras High Court · (1893) ILR (Mad) 43
High Courts30 Aug 1892
Sharifa Bibi alias Beeju Bibi Vs Gulam Mahomed Dastagir Khan Sahib and Others
Madras High Court · (1893) 3 MLJ 14
High Courts30 Aug 1892
Queen-Empress Vs Bartlett
Madras High Court · (1893) ILR (Mad) 308
Criminal Procedure Code, 1898 (CrPC) — Section 454
High Courts29 Aug 1892
Brahmayya and Another Vs Lakshminarasimham and Another
Madras High Court · (1893) ILR (Mad) 310
Court Fees Act, 1870 — Section 7