High Courts27 Feb 1891
Sailaja Kant Das Mahapatra by his guardian Chowdhury Radha Kant Das Mahapatra Vs Surendra Nandan alias Gyanendra Nandan Das by his guardian Santomoni Dasi and Another
Calcutta High Court · (1891) ILR (Cal) 385
JUDGMENT DATABASE
Search 11,85,819 Indian judgments.
11,85,819 judgments in All Courts · page 59,028 of 59,291
High Courts24 Feb 1891
Abul Fata Mahomed Ishak and Others Vs Rasamaya Dhur Chowdhuri and Others
Calcutta High Court · (1891) ILR (Cal) 399
High Courts24 Feb 1891
Mahadevi and Another Vs Vikrama
Madras High Court · (1891) ILR (Mad) 365
Limitation Act, 1963 — Section 12
High Courts24 Feb 1891
Achayya Vs Hanumantrayudu and Another
Madras High Court · (1891) ILR (Mad) 269
High Courts24 Feb 1891
Karunakara Menon Vs Secretary of State for India
Madras High Court · (1891) ILR (Mad) 431
High Courts23 Feb 1891
Abdool and Others Vs Mahamed
Madras High Court · (1891) ILR (Mad) 404
Provincial Insolvency Act, 1920 — Section 72, 73
Privy Council21 Feb 1891
Mahabir Pershad and Others Vs Radha Pershad Singh
Privy Council · (1891) 18 ILRPC 540
Privy Council21 Feb 1891
Fazl Karim and Another Vs Maula Baksh and others
Privy Council · (1891) 18 ILRPC 448
Privy Council21 Feb 1891
Fuzul Karim and Another Vs Haji Mowla Buksh and others
Privy Council · (1891) 18 IndApp 59
High Courts19 Feb 1891
Rajah M. Bhaskara Setupati Vs Valasubramaniya Pillai
Madras High Court · (1896) 6 MLJ 250
High Courts19 Feb 1891
Chidambram Pillai and Another Vs Sabapathi Pillai
Madras High Court · (1896) 6 MLJ 231
High Courts18 Feb 1891
In Re: Ram Kumari
Calcutta High Court · (1891) ILR (Cal) 264
Penal Code, 1860 (IPC) — Section 494
High Courts13 Feb 1891
Kunhamed Vs Kutti
Madras High Court · (1891) ILR (Mad) 167
Specific Relief Act, 1877 — Section 42
High Courts13 Feb 1891
Kunhalikandegath Pudiapurayil Kunhamod Kutti Vs Pallikkalageth Avarangandegath Kutti Mammi
Madras High Court · (1896) 6 MLJ 353
Specific Relief Act, 1877 — Section 42
High Courts11 Feb 1891Dismissed
The Secretary of State for India in Council Vs Bhagwanti Bibi and Others
Allahabad High Court · (1891) 02 AHC CK 0005
High Courts10 Feb 1891
Ismail Solomon Bhamji Vs Mahomed Khan and Another
Calcutta High Court · (1891) ILR (Cal) 296
High Courts10 Feb 1891Disposed Of
Mangal Sen Vs Rup Chand and Another
Allahabad High Court · (1891) 02 AHC CK 0003
High Courts09 Feb 1891
Annoda Prosad Mullick and Another Vs Bepin Behari Chowdhry
Calcutta High Court · (1891) ILR (Cal) 324