High Courts09 Feb 1891
Goghun Mollah and Others Vs Rameshur Narain Mahta and Others <BR> Rameshur Narain Mahta and Others Vs Goghun Mollah and Others
Calcutta High Court · (1891) ILR (Cal) 271
Bengal Tenancy Act, 1885 — Section 84
JUDGMENT DATABASE
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Privy Council07 Feb 1891
Dosibai Vs Ishwardas Jagjiwandas and another
Privy Council · (1891) 18 IndApp 22
Privy Council07 Feb 1891
Chundrabati Koeri and Another Vs Harrington
Privy Council · (1891) 18 IndApp 27
Privy Council07 Feb 1891
Chandrabati Koeri and Another Vs E. T. Harrington
Privy Council · (1891) 18 ILRPC 349
High Courts07 Feb 1891Allowed
Mahabir Singh and Another Vs Behari Lal and Others
Allahabad High Court · (1891) 02 AHC CK 0001
High Courts05 Feb 1891
Saraswati Debya and Another Vs Mahamed Arif
Calcutta High Court · (1891) ILR (Cal) 259
Transfer of Property Act, 1882 — Section 7
High Courts05 Feb 1891Dismissed
Namdar Chaudhri Vs Karam Raji and Others
Allahabad High Court · (1891) 02 AHC CK 0006
High Courts04 Feb 1891
Gobardhan Dass Vs Jasadamoni Dassi and Another
Calcutta High Court · (1891) ILR (Cal) 252
Converts Marriage Dissolution Act, 1866 — Section 10, 8, 9Divorce Act, 1869 — Section 17
High Courts04 Feb 1891
Radha Pershad Singh and Others Vs Ugrah Lall
Calcutta High Court · (1891) ILR (Cal) 255
Bengal Tenancy Act, 1885 — Section 174
High Courts04 Feb 1891Dismissed
Bhawani Bakhsh and Another Vs Ram Dai and Others
Allahabad High Court · (1891) 02 AHC CK 0004
High Courts03 Feb 1891Disposed Of
Nasrat-Ullah Vs Mujib-Ullah and Others
Allahabad High Court · (1891) 02 AHC CK 0002
High Courts03 Feb 1891
V. Ramasami Naidu Vs Chella Naidu
Madras High Court · (1896) 6 MLJ 254
Criminal Procedure Code, 1898 (CrPC) — Section 190
High Courts03 Feb 1891
Chellam Naidu Vs Ramasami
Madras High Court · (1891) ILR (Mad) 379
Criminal Procedure Code, 1898 (CrPC) — Section 198
High Courts02 Feb 1891
Petu Ghorai Vs Ram Khelawan Lal Bhukut
Calcutta High Court · (1891) ILR (Cal) 667
Bengal Tenancy Act, 1885 — Section 106, 108(3)
Privy Council31 Jan 1891
Raja Satrucharla Jagannadha Razu, Zamindar of Merangi Vs Raja Satrucharla Ramabhadra Razu and others
Privy Council · (1891) 14 ILRPC 237
Privy Council31 Jan 1891
Tanjore Ramachendra Rau and Others Vs Vellayanadan Ponnusami and others
Privy Council · (1891) 14 ILRPC 258 : (1891) 18 IndApp 37
Privy Council31 Jan 1891
Rajah Satrucharla Ramabhadra Razu and Others Vs Zemindar of Merangi
Privy Council · (1891) 18 IndApp 45
High Courts31 Jan 1891Dismissed
Bhagwani and Another Vs Manni Lal and Another
Allahabad High Court · (1891) 01 AHC CK 0002
High Courts30 Jan 1891Dismissed
Bishnath Prasad Vs Jagarnath Prasad and Others
Allahabad High Court · (1891) 01 AHC CK 0003
High Courts28 Jan 1891
Queen-Empress Vs Thandavarayudu
Madras High Court · (1891) ILR (Mad) 364
Penal Code, 1860 (IPC) — Section 109, 290