High Courts02 Apr 1891
Chandu Vs Kunhamed
Madras High Court · (1891) ILR (Mad) 324
Civil Procedure Code, 1908 (CPC) — Section 13(V)
JUDGMENT DATABASE
Search 11,85,836 Indian judgments.
11,85,836 judgments in All Courts · page 59,027 of 59,292
High Courts31 Mar 1891Disposed Of
Jawahir Mal Vs Kistur Chand and Another
Allahabad High Court · (1891) 03 AHC CK 0003
High Courts25 Mar 1891
Queen-Empress Vs Balasinnatambi and Others
Madras High Court · (1891) ILR (Mad) 334
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts24 Mar 1891
Haji Syed Mahomed Ali Khan Vs Mackenzie and Another
Calcutta High Court · (1892) ILR (Cal) 1
High Courts24 Mar 1891
Nagendro Nath Mullick Vs Mathura Mahun Parhi and Others
Calcutta High Court · (1891) ILR (Cal) 368
Limitation Act, 1963 — Section 14
High Courts24 Mar 1891
Surnomoyi Debia Vs Grish Chunder Moitra
Calcutta High Court · (1891) ILR (Cal) 363
High Courts24 Mar 1891
Golam Chunder Dey Vs Nana Kumar Roy
Calcutta High Court · (1891) ILR (Cal) 422
High Courts23 Mar 1891Disposed Of
Kalyan Singh Vs Kamta Prasad
Allahabad High Court · (1891) 03 AHC CK 0002
High Courts18 Mar 1891
Indro Nath Banerjee Vs Prom Sukh Chunder and Others
Calcutta High Court · (1891) ILR (Cal) 420
Civil Procedure Code, 1908 (CPC) — Section 121
High Courts18 Mar 1891Disposed Of
Malik Rahmat Vs Shiva Prasad and Others
Allahabad High Court · (1891) 03 AHC CK 0005
High Courts18 Mar 1891Dismissed
Ajudhia Kandu Vs Wali Ahmad Khan and Others
Allahabad High Court · (1891) 03 AHC CK 0004
High Courts17 Mar 1891
Lalchand Vs Queen-Empress
Calcutta High Court · (1891) ILR (Cal) 549
Criminal Procedure Code, 1898 (CrPC) — Section 164, 364, 533Penal Code, 1860 (IPC) — Section 308, 411
High Courts17 Mar 1891
Brojo Sundari Debia Vs Mahomed Abbas Mondul
Calcutta High Court · (1891) ILR (Cal) 360
Bengal Tenancy Act, 1885 — Section 195
High Courts17 Mar 1891Allowed
Queen-Empress Vs Muhammad Mahmud Khan
Allahabad High Court · (1891) 03 AHC CK 0001
High Courts17 Mar 1891
Byreddi Chinna Narayana Reddi Vs Byreddi Peda Rama Reddi
Madras High Court · (1896) 6 MLJ 498
Transfer of Property Act, 1882 — Section 55(2)
High Courts17 Mar 1891
In Re: Balasinnatambi and Others
Madras High Court · (1896) 6 MLJ 358
Penal Code, 1860 (IPC) — Section 380, 454
High Courts17 Mar 1891
Peramanayagam Pillai Vs Arunachella Row and Others
Madras High Court · (1896) 6 MLJ 401
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts16 Mar 1891
Abbum Suryanarayana Pantulu Vs Nilamani Gantayet and Others
Madras High Court · (1896) 6 MLJ 497
Evidence Act, 1872 — Section 91