High Courts07 Jun 1888
Bama Churn Chattopadhya and Another Vs Huri Das Bundopadhya
Calcutta High Court · (1888) ILR (Cal) 780
JUDGMENT DATABASE
Search 11,85,480 Indian judgments.
11,85,480 judgments in All Courts · page 59,039 of 59,274
High Courts07 Jun 1888
Queen-Empress Vs Nilmadhub Mitter
Calcutta High Court · (1888) ILR (Cal) 595
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 21, 26, 80
High Courts04 Jun 1888
Abhoyeswari Dabi Vs Sidheswari Dabi
Calcutta High Court · (1888) ILR (Cal) 818
High Courts30 May 1888
Meser Mullick Vs Hafizuddi Mullick and Others
Calcutta High Court · 9 Ind. Cas. 965
High Courts29 May 1888Dismissed
Ram Chand Vs Pitam Mal and Another
Allahabad High Court · (1888) ILR (All) 506
High Courts28 May 1888
Bholaram Dhubi Vs Upoma Kuchain and Another
Calcutta High Court · (1888) ILR (Cal) 708
High Courts25 May 1888Disposed Of
Bhagwat Das Vs Parshad Singh
Allahabad High Court · (1888) ILR (All) 602
High Courts18 May 1888
Kartick Nath Pandey and Others Vs Tilukdhari Lall, for himself and as Guardian of Sarundhari Lall, his Minor Brother
Calcutta High Court · (1888) ILR (Cal) 667
High Courts18 May 1888
Dhiku and Another Vs Deno Nath Deb Alias Dinu and Another
Calcutta High Court · (1888) ILR (Cal) 712
High Courts18 May 1888Dismissed
Parbhu Lal Vs Sital Prasad
Allahabad High Court · (1888) ILR (All) 535
High Courts16 May 1888
Jogendro Chunder Ghose and Another Vs Dwarka Nath Karmokar and Others
Calcutta High Court · (1888) ILR (Cal) 682
Evidence Act, 1872 — Section 16
High Courts14 May 1888Dismissed
Raghunandan Prasad Vs Ramphal Rai and Others
Allahabad High Court · (1888) ILR (All) 498
High Courts09 May 1888Dismissed
Ramjiwan Mal and Others Vs Chand Mal and Others
Allahabad High Court · (1888) ILR (All) 587
High Courts09 May 1888
Debi Dat and Another Vs Ram Lal and Another
Allahabad High Court · (1888) ILR (All) 490
High Courts08 May 1888
Mothura Mohun Ghose Mondul Vs Akhoy Kumar Mitter
Calcutta High Court · (1888) ILR (Cal) 558
High Courts08 May 1888
Jugdeo Narain Singh Vs Rajah Singh
Calcutta High Court · (1888) ILR (Cal) 657
Contract Act, 1872 — Section 15, 72