High Courts29 Jun 1888Dismissed
Muhammad Israr-ul-lah Khan and Others Vs Wali-ul-lah Khan and Another
Allahabad High Court · (1888) ILR (All) 627
JUDGMENT DATABASE
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11,85,480 judgments in All Courts · page 59,038 of 59,274
Privy Council27 Jun 1888
T. R. Arunachellam Chetti Vs V. R. R. M. A. R. Arunachellam Chetti and another by Their Guardians
Privy Council · (1888) 15 IndApp 171
High Courts26 Jun 1888
Dinesh Chunder Roy Chowdhry and Another represented by their next friend Durga Kant Roy Chowdhry, Manager under the Court of Wards Vs Golam Mostapha and Others, Fahamidunnessa Begum and Others and Nishi Kant Gungopadhya and Another
Calcutta High Court · (1889) ILR (Cal) 89
Bengal Court of Wards Act, 1879 — Section 55
Privy Council23 Jun 1888
Kali Krishna Tagore Vs The Secretary of State For India In Council and another
Privy Council · (1889) 16 ILRPC 173
Privy Council23 Jun 1888
Srimati Amtal Karim Banu and Srimati Amtal Kader Banu Vs Moulvi Abu Mahomed Abdool Kader and others
Privy Council · (1888) 15 IndApp 220
Privy Council23 Jun 1888
Amtal Karim Banu Vs Mahomed Abdul Kadir and others
Privy Council · (1889) 16 ILRPC 161
Privy Council23 Jun 1888
Appasami Odayar and Others Vs Subramanya Odayar and others
Privy Council · (1888) 15 IndApp 167
Privy Council23 Jun 1888
Kali Krishna Tagore Vs Secretary of State For India In Council and another
Privy Council · (1888) 15 IndApp 186
High Courts23 Jun 1888Dismissed
Debi Prasad Vs Rup Ram and Others
Allahabad High Court · (1888) ILR (All) 577
High Courts23 Jun 1888Dismissed
Har Lal Vs Saloni and Another
Allahabad High Court · (1888) ILR (All) 517
High Courts21 Jun 1888Disposed Of
Sheo Dayal and Others Vs Kudhai
Allahabad High Court · (1888) ILR (All) 570
High Courts18 Jun 1888
Monmohini Dasi Vs Durga Churn Rai Chowdhry
Calcutta High Court · (1888) ILR (Cal) 771
High Courts18 Jun 1888Dismissed
Upmani Kuar Vs Ram Din and Others
Allahabad High Court · (1888) ILR (All) 621
High Courts16 Jun 1888Disposed Of
Culley Vs Culley and Others
Allahabad High Court · (1888) ILR (All) 559
High Courts15 Jun 1888
Satcouri Pyne Vs Luckey Narain Khettry
Calcutta High Court · (1888) ILR (Cal) 538
Registration Act, 1877 — Section 77
High Courts15 Jun 1888
Hurbuns Sabai and Another Vs Chunder Coomar
Calcutta High Court · (1889) ILR (Cal) 138
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts15 Jun 1888Disposed Of
Ganga Narain Lal and Others Vs Kauri Thakurai
Allahabad High Court · (1888) ILR (All) 615
High Courts14 Jun 1888
Girdhar Lal and Others Vs Bhola Nath and Others
Allahabad High Court · (1888) ILR (All) 611