High Courts15 Jul 1886Dismissed
Queen-Empress Vs Abdul Kadir and Another
Allahabad High Court · (1887) ILR (All) 452
JUDGMENT DATABASE
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11,85,158 judgments in All Courts · page 59,049 of 59,258
Privy Council13 Jul 1886
Sayyid Mansur Ali Khan Vs Babu Sarju Parshad
Privy Council · (1886) 13 IndApp 113
High Courts13 Jul 1886Dismissed
Husaini Begam Vs The Collector of Muzaffarnagar and Others
Allahabad High Court · (1887) ILR (All) 11
High Courts12 Jul 1886Disposed Off
Muhammad Husain Khan Vs Ram Sarup and Another
Allahabad High Court · (1887) ILR (All) 9
High Courts10 Jul 1886
Fajaleh Ali Miah Vs Kamaruddin Bhuya
Calcutta High Court · (1886) ILR (Cal) 170
Privy Council10 Jul 1886
Addanki Ramanna Pantulu Vs The Collector of Godavery
Privy Council · (1886) 13 IndApp 147
High Courts09 Jul 1886
Lala Kedar Nath Vs Nowbat Roy and Others
Calcutta High Court · (1886) ILR (Cal) 219
Privy Council09 Jul 1886
Ram Kishen Singh Vs Rewa Mahton
Privy Council · (1887) 14 ILRPC 18 : (1886) 13 IndApp 106
High Courts08 Jul 1886Allowed
Nand Ram Vs Sita Ram and Another
Allahabad High Court · (1886) ILR (All) 545
High Courts04 Jul 1886Allowed
Surta and Others Vs Ganga and Others
Allahabad High Court · (1885) ILR (All) 875
High Courts02 Jul 1886
Murari Chowdhry and Another Vs Srihary Mundul
Calcutta High Court · (1886) ILR (Cal) 257
High Courts02 Jul 1886
Ram Autar Vs Dhanauri and Others
Allahabad High Court · (1886) ILR (All) 540
Registration Act, 1877 — Section 50Transfer of Property Act, 1882 — Section 53
High Courts01 Jul 1886Dismissed
Queen-Empress Vs Ram Narain and Another
Allahabad High Court · (1886) ILR (All) 514
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts01 Jul 1886Dismissed
Basant Singh and Others Vs Dhan Singh
Allahabad High Court · (1886) ILR (All) 519