High Courts18 Jun 1885
Chand Akund Vs Hem Chundra Chowdhari
Calcutta High Court · (1885) ILR (Cal) 115
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 59,068 of 59,258
Privy Council18 Jun 1885
Kishen and Others Vs The Secretary of State For India In Council
Privy Council · (1885) 12 IndApp 142
Privy Council18 Jun 1885
The Secretary of State For India In Council Vs Kishen and others
Privy Council · (1885) 12 ILRPC 143
High Courts17 Jun 1885
Shamanand Dey Vs Bhuban Pari and Others
Calcutta High Court · (1885) ILR (Cal) 699
High Courts16 Jun 1885
Chooramoni Dey and Others Vs Howrah Mills Company, Ld.
Calcutta High Court · (1885) ILR (Cal) 696
High Courts15 Jun 1885
Champa Kalee Koer Vs Tej Protap Singh
Calcutta High Court · (1885) ILR (Cal) 96
High Courts15 Jun 1885
Surajpal Singh and Others Vs Jairamgir
Allahabad High Court · (1885) ILR (All) 855
Privy Council13 Jun 1885
Toolshi Pershad Singh and Others Vs Rajah Ram Narain Singh
Privy Council · (1885) 12 IndApp 205
Privy Council13 Jun 1885
Ramnarain Singh Vs Tulshi Pershad Singh and others
Privy Council · (1885) 12 ILRPC 117
High Courts13 Jun 1885Disposed Off
Queen-Empress Vs Laskari
Allahabad High Court · (1885) ILR (All) 853
High Courts13 Jun 1885
Naubat Singh and Others Vs Indar Sen and Another
Allahabad High Court · (1885) ILR (All) 847
High Courts13 Jun 1885Disposed Of
Murli Rai and Others Vs Ledri and Another
Allahabad High Court · (1885) ILR (All) 851
High Courts12 Jun 1885
Pramada Dasi Vs Lakhi Narain Mitter and Others
Calcutta High Court · (1885) ILR (Cal) 60
Civil Procedure Code, 1908 (CPC) — Section 43Succession Act, 1865 — Section 172
High Courts11 Jun 1885
Gend Lall Tewari and Another Vs Denonath Ram Tewari and Others
Calcutta High Court · (1885) ILR (Cal) 673
High Courts10 Jun 1885Dismissed
Masuma Bibi and Another Vs The Collector of Ballia on behalf of the Court of Wards
Allahabad High Court · (1885) ILR (All) 687
High Courts09 Jun 1885
Shoda Nunda Surma and Another Vs Gonesh Chandra Pal
Calcutta High Court · (1885) ILR (Cal) 138
High Courts09 Jun 1885
Uzir Christian Vs Eli Seba Christian and Another
Calcutta High Court · (1885) ILR (Cal) 651
Divorce Act, 1869 — Section 13English Divorce Act — Section 30